Section 5(6) in The Commissions Of Inquiry (Central) Rules, 1972
(6)[ The Commission may pay the travelling and other expenses to a person who is summoned to assist the Commission at the stage of preliminary investigation or to give evidence or to produce documents before a Commission, as prescribed from time to time by the Central Government.] [Substituted by G.S.R. 783, dated 16.10.1989 (w.e.f. 28.10.1989).]
