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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(z) in Patna University Act, 1976

(z)[ "other equivalent post" means any other post the scale of pay of which is equivalent or as the State Government may declare equivalent] [Inserted by Act 67 of 1982.]
(za)"Commission" means [***] [Inserted by Act 18 of 1993.] constituted by the State Government for making recommendations for appointments etc., of teachers and officers of the Universities and Constituent Colleges.
(zb)"Other Backward Classes" shall have reference to extremely Backward, Backward Classes and Women of Backward Classes.]