Supreme Court - Daily Orders
Commissioner Of Income Tax V vs M/S Monsanto India Ltd. Through Its ... on 7 January, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.35 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(s). 380/2015
(Arising out of impugned final judgment and order dated 24/12/2014
in PN No. 253/2013 passed by the Telecom Disputes Settlement And
Appellate Tribunal)
INDUSIND MEDIA AND COMMUNICATIONS LTD AND ORS Petitioner(s)
VERSUS
MEDIA PRO ENTERPRISES INDIA PVT LTD Respondent(s)
(with office report)
Date : 07/01/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Dr. A.M. Singhvi, Sr. Adv.
Ms. Jasmine Damkewala,Adv.
Ms. Vandana Jai Singh, Adv.
Ms. Archana Jai Singh, Adv.
Ms. Kanupriya Gupta, Adv.
For Respondent(s) Ms. Pratibha M. Singh, Sr. Adv.
Mr. Tejveer Singh Bhatia, Adv.
Mr. Gaurav Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on Friday, the 9th January, 2015.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.01.07 17:13:57 IST Reason: