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Supreme Court - Daily Orders

Commissioner Of Income Tax V vs M/S Monsanto India Ltd. Through Its ... on 7 January, 2015

Bench: J. Chelameswar, Rohinton Fali Nariman

         ITEM NO.35                              COURT NO.7                  SECTION XVII

                                      S U P R E M E C O U R T O F      I N D I A
                                              RECORD OF PROCEEDINGS

                                     CIVIL APPEAL DIARY NO(s).    380/2015

         (Arising out of impugned final judgment and order dated 24/12/2014
         in PN No. 253/2013 passed by the Telecom Disputes Settlement And
         Appellate Tribunal)

         INDUSIND MEDIA AND COMMUNICATIONS LTD AND ORS                        Petitioner(s)

                                                        VERSUS

         MEDIA PRO ENTERPRISES INDIA PVT LTD                                  Respondent(s)

         (with office report)

         Date : 07/01/2015 This appeal was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

         For Petitioner(s)                Dr.   A.M. Singhvi, Sr. Adv.
                                          Ms.   Jasmine Damkewala,Adv.
                                          Ms.   Vandana Jai Singh, Adv.
                                          Ms.   Archana Jai Singh, Adv.
                                          Ms.   Kanupriya Gupta, Adv.

         For Respondent(s)                Ms. Pratibha M. Singh, Sr. Adv.
                                          Mr. Tejveer Singh Bhatia, Adv.
                                          Mr. Gaurav Sharma, Adv.

                                 UPON hearing the counsel the Court made the following
                                                     O R D E R

List the matter on Friday, the 9th January, 2015.

(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.01.07 17:13:57 IST Reason: