Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 11 in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

11. Verification of contents of application by Colony Tehsildar.

- The Tehsildar shall, on receipt of an application for allotment, verify the particulars mentioned in the application with reference to relevant entries in the land records and may also conduct such enquiry as may be necessary for the purpose.