Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Bombay Presidency - Subsection Section 24(3) in The Bombay University Act, 1974 (3)The powers and duties under clauses (i) to (v) and clauses (xxix) to (xxxii) of sub-section (1) shall not be exercised by the Executive Council except in consultation with the Academic Council.
