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State of Jharkhand - Section

Section 109 in Bihar Education Code, 1961

109. Annual Returns.

- A Deputy Inspector should attend when required to help the District Education Officer in the preparation of his annual returns in lieu of a Sub-Inspector from his subdivision. In that case he is only allowed to absent himself from his work for ten days inclusive of Sundays and holidays and the time spent in travelling from and to his headquarters. If the period exceeds this, he will cease to draw pay and allowance for the day or days in excess.(G.O. no. 25-E. R., dated the 4th May, 1926.)