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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The Motor Vehicles (Driving) Regulations, 2017

(2)Minor accidents, -i. the driver or drivers, as the case may be, involved in the accident shall alight from the vehicle and take pictures of the vehicles, the occupants of the vehicles, any pedestrian or any other person or vehicle, whether motor vehicle or otherwise, and the accident scene, if possible;ii. the drivers shall pull the vehicles out of the road immediately so that the vehicles are clear of on coming traffic;iii. the driver or drivers shall place reflective traffic warning triangles near or around the vehicles to alert other drivers, and turn on hazard warning lights;iv. the driver or the riders shall immediately call the police or ambulance or nearest hospital if anyone has been hurt;v. The driver shall not leave the scene of an accident, even if it was a minor accident, until everything has been resolved to everyone's satisfaction.