Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48A] [Entire Act] State of Rajasthan - Subsection Section 48A(b) in Govind Guru Tribal University at Banswara Act, 2012 (b)any movable or immovable property situated in the jurisdictional area of this University or any rights or interest therein, and
