Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 830 in Police Regulations, Bengal , 1943 830. Overstaying leave. [§12, Act V, 1861]. - No officer shall overstay the leave he has obtained. If an officer has applied for an extension of his leave, but has received no information that an extension has been granted, he shall rejoin his appointment on the expiry of his leave.
