Himachal Pradesh High Court
Mamta Thakur vs . State Of Hp & Ors. on 21 November, 2022
Bench: Sabina, Sushil Kukreja
Mamta Thakur Vs. State of HP & ors.
CWPOA No.6394 of 2020 .
21.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No.1 & 2/State. Mr. Sanjay Bhardwaj, Advocate on behalf of Mr. J.L. Bhardwaj, Advocate, for respondent No.3.
CMP-T No.1041 of 2022 Heard.
Application is allowed for the reasons stated therein.
Amended memo. of parties is taken on record.
CWPOA No.6394 of 2020 Let notice be issued to the newly added respondent for 9th January, 2023, on taking steps within three days.
( Sabina ) Judge ( Sushil Kukreja ) Judge November 21, 2022 (VH) ::: Downloaded on - 21/11/2022 20:32:56 :::CIS