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State of West Bengal - Section

Section 108 in The West Bengal Factories Rules, 1958

108. Savings.

- Any licence granted, notification issued, order made or anything done under any of the provisions of the West Bengal Factories Rules, 1949, shall, unless inconsistent with these rules, be deemed to have granted, issued, made or done under the corresponding provisions of these rules.Form No. 1(See rules 3)Application for permission to construct, extend or take into use any building as a factory