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State of Rajasthan - Section

Section 38 in The Rajasthan Distilleries Rules, 1977

38. Storage rooms to be provided with double Locks.

- The doors of all buildings or rooms which are used for the storage of spirit shall be provided with double locks, the keys of which are not interchangeable and of which one lock shall be an excise lock in the charge of the officer-in-charge and the other a distillery lock in the charge of proprietor.