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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Assam Sillimanite Limited (Acquisition And Transfer Of Refractory Plant) Act, 1976

(3)The Central Government may take or cause to be taken all necessary steps for securing possession of the Refractory Plant which has vested in it under section 3.