Bombay High Court
Vitthal Ramchandra Sargar And Others vs The State Of Maharashtra And Others on 14 February, 2025
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
2025:BHC-AUG:4335-DB
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.8610 OF 2024
1. Vijay S/o. Vishwanath Sanap
Age: 26 Years, Occ: Education
R/O. At Yedud, Post Lakh,
Tq. Audha Nagnath, Dist. Hingoli- 431702
2. Sandeep S/o. Nana Bormale
Age: 30 Years, Occ: Education
R/O. At Vasai, Post Halda,
Tq. Sillod, Dist, Aurangabad-431112
3. Neha W/o Sumit Bokade
Age: 32 years, Occ: Education
R/O. Plot No. 47-A, Ashwinnagar,
Badade layout, Hinghna Road,
Tq. Dist. Akola -444001
4. Neha D/o. Shobhanath Yadav
Age: 30 years, Occ: Education
R/O. 302, Jiwan Prakash Building,
Louieswadi, Opp. Union Bank Louieswadi
Tq. Dist. Thane-400604
5. Shital D/o. Ashok Dahifale
Age: 31 years, Occ: Education
R/O. Samarth Nagar, Near Shikshak Colony,
Mali Babhulgaon, Pathardi, Tq. Pathardi,
Dist. Ahmednagar - 414102
6. Datta S/o. Madhav Chitte
Age: 25 Years, Occ: Education
R/O. At Wahad, Post Kurula,
Tq. Kandhar, Dist. Nanded-431742
7. Mohan S/o. Balaji Kendre
Age: 32 Years, Occ: Education
R/O. At Post Haduli, Tq. Kandhar
Dist. Nanded ... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary
School Education and Sports Department,
Mantralaya, Mumbai.
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2. The Commissioner (Education)
Maharashtra State, Pune.
Having office at Annibesant Road,
District Pune.
3. The Chairman,
Central Board of Secondary Education
Shiksha Kendra-2 Community Center
Preet Vihar, Delhi.
4. National Council of Teachers Education
Through Chairperson
Office at G-7, Dwarka, Near Metro Station,
New Delhi. ... RESPONDENTS
AND
WRIT PETITION NO.2534 OF 2024
1. Ramdhan s/o Yogiraj Bade,
Age : 32 Yrs., Occu. Nil,
R/o. Gavdhar, Tq. Dharur
District : Beed
2. Prashant s/o Anantrao Aaghav,
Age : 34 Yrs., Occu. Nil.,
R/o Paithan, Tq. Paithan,
District Chhatrapati Sambhajinagar.
3. Dhananjay Janardhan Cheke,
Age : 32 Yrs., Occu. Nil,
R/o post Aregaon, Tq. Mehkar,
Distrct Buldhana.
4. Shital Agatrao Gholave,
Age 34 years, Occu. Education,
R/o Malkapur, Tq. Kallamb,
District Dharashiv.
5. Swapnil Subhash Khedkar,
Age 31 years, Occu. Education,
R/o Tuljai Chowk Canal Road,
Beed, District Beed.
6. Chaya Achutrao Palwade,
Age 33 years, Occu. Education,
R/o Koregaon Road, Chumb,
Tq. Barshi, Dist. Solapur
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7. Sandip S/o Vishnu Kedar,
Age 34 years, Occu. Education,
R/o Warni, Tq. Shrir Kasar,
District Beed.
8. Sudarshan Vijay Palaskar,
Age 34 years, Occu. Education,
R/o Kedarkheda, Tq. Bhokardhan,
District Jalna. ... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Principal Secretary,
School Education & Sports Deptt.
Mantralaya, Mumbai-400 032
2. The Commissioner for
School Education & Sports Deptt.,
Government of Maharashtra, ... RESPONDENTS
Pune.
WITH
CIVIL APPLICATION NO. 9692 OF 2024
IN
WRIT PETITION NO. 2534 OF 2024
Ramesh S/o Arjun Thorat & Others ... APPLICANTS
(Interveners)
VERSUS
Ramdhan s/o Yogiraj Bade & Others ... RESPONDENTS
AND
CIVIL APPLICATION NO. 3738 OF 2024
IN
WRIT PETITION NO. 2534 OF 2024
Sachin s/o Haribhau Fand & Another ... APPLICANTS
(Interveners)
VERSUS
The State of Maharashtra & Others ... RESPONDENTS
AND
3/86
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CIVIL APPLICATION NO. 3739 OF 2024
IN
WRIT PETITION NO. 2534 OF 2024
Yogiraj Vishnu Kedar ... APPLICANTS
(Interveners)
VERSUS
Ramdhan s/o Yogiraj Bade & Ors. ... RESPONDENTS
AND
CIVIL APPLICATION NO. 8433 OF 2024
IN
WRIT PETITION NO. 2534 OF 2024
Lahanu Khandu Sadgir & Ors. ... APPLICANTS
(Interveners)
VERSUS
Ramdhan s/o Yogiraj Bade & Ors. ... RESPONDENTS
AND
CIVIL APPLICATION NO. 8434 OF 2024
IN
WRIT PETITION NO. 2534 OF 2024
Kalyan S/o Prabhu Shep & Anr. ... APPLICANTS
(Interveners)
VERSUS
Ramdhan s/o Yogiraj Bade & Ors. ... RESPONDENTS
AND
CIVIL APPLICATION NO. 11260 OF 2024
IN
WRIT PETITION NO. 2534 OF 2024
Sudhir s/o Dnyanadeo Bambarse ... APPLICANTS
(Interveners)
VERSUS
Ramdhan s/o Yogiraj Bade & Ors. ... RESPONDENTS
...
4/86
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AND
WRIT PETITION NO.7938 OF 2024
1. Arjun S/o Mangilal Rathod
Age : 30 Year, Occ : Education
R/o, At Takali Rajerai, Tq Khultabad,
Dist Aurangabad
2. Dinesh S/o Santosh Halor
Age : 34 years, Occ: Education
R/o, At Post Udane, Tq. & Dist. Dhule
3. Anjali D/o Zulal Patil
Age : 30 Years, Occ: Education
R/o, At Post Sakri Road, Shri Hari Colony,
Tq. & Dist. Dhule
4. Sandeep S/o Rangarao Patil
Age : 37 Years, Occ: Education
R/o, At Panewadi, Post Savarde Patankar,
Tq. Radhanagari, Dist. Kolhapur
5. Umesh S/o Bhanudas Pathe
Age : 38, Occ : Education
R/o. At Post Khedale Kajali, Tq Newasa,
Dist. Ahmednagar
6. Rajkumar S/o Sahebrao Ijgude
Age : 35 Years, Occ: Education
R/o, At Post Nimjgaon,
Tq. Madha, Dist. Solapur
7. Sainath S/o Vitthal Kolte
Age : 32 Years, Occ: Education
R/o, at Post Misalwadi, Tq. Chikhali, Dist.
Buldhana
8. Manisha d/o Ramdas Hyalij
Age : 39 years, Occ: Education
R/o. At Post Snehagar, Dindori Road, Nashik
9. Dipali d/o Bhikchand Ghitre
Age : 30 years, Occ: Education
R/o. Rajesambhaji Colony, Jadhavwadi,
Aurangabad
10. Sonam d/o Krishnat Mane
Age : 31 years, Occu: Education
R/o. Chhatrapati Rajaram Colony, Kasba
Bavda, Kolhapur.
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11. Shubhangi d/o. Sarjerao Khairnar
Age : 35 years, Occu: Education
R/o. At post Malharwadi, Tq. Nandgaon, Dist.
Nashik
12. Sangita d/o Bhojalal Gautam
Age : 31 years, Occu: Education
R/o. At post Nawargaon Khu.,
Tq. Dist. Gondiya ..PETITIONERS
VERSUS
1. The State of Maharashtra
through its Secretary
School Education and Sports Department,
Mantralaya, Mumbai.
2. The Commissioner (Education)
Maharashtra State, Pune
Having office at Annibesant Road,
District Pune.
3. Deputy Director of Education,
Regional Office, Aurangabad
4. National Council of Teachers Education
through Chairperson
Office at G-7, Dwarka, Near Metro Station,
New Delhi ..RESPONDENTS
...
AND
WRIT PETITION NO.7956 OF 2024
Dilbar Husain Mateen Ahmad
Age : 30 Year, Occ : Private Job
R/o: At present Near Shivaji Chowk,
Biloli Tq. Bilolik, Dist. Nanded. ... PETITIONER
VERSUS
1. The State of Maharashtra
through its Secretary
School Education Department,
Mantralaya, Mumbai - 32
2. The Commissioner of Education
Maharashtra State, Central Building Pune ... RESPONDENTS
6/86
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AND
WRIT PETITION NO.10709 OF 2024
1. Santosh Dharmaji Padmukh
Age : 33 Year, Occ : Nil
At - Wakhare, Tal - Jalna,
Dist- Jalna - 431203
2. Bhagyashree Mahadev Revdekar
Age - 32, Occu: Nil,
At - Kasal, House No.165B,
Nawabazar Kasal, Tal. Kudal,
Dist. Sindhudurg - 416603
3. Pankaj Bhimrao Thakre
Age : 33, Occ. Nil,
At - Borgaon, Post - Kawlewada,
Tal - Goregaon, Dist. Gondiya - 441601
4. Ganesh Dnyaneshwar Borkar
Age : 30, Occu : Nil,
At - Tondgaon, Tal. Washim,
Dist. Washim - 444505
5. Bajrang Shamrao Kokare
Age : 35, Occu. Nil,
At - Bandgarwadi, Post - Chopadi,
Ta. Sangola, Dist. Solapur - 413308
6. Swapnil Ramakant Mahajan
Age : 29, Occu: Nil,
At - Rokade Galli Talai,
Tal. Erandol, Dist. Jalgaon - 425110
7. Urmila Mayuresh Pardeshi
Age : 30, Occ. Nil,
At - Kharadi, Tal. Pune City,
Sr. No.47, 5/A, Sainagari Chandannagar,
Lane No.13, Pune - 411014
8. Sonali Rajendra Bhalekar
Age : 31, Occ. Nil,
At - Vitthal Niwas, Shraddha Colony,
Tal. Sangamner,
Dist. Ahmednagar - 422605
9. Madhuri Jitendra Funde
Age : 35, Occ. Nil,
Shriram Nagar, Tumsar, Tal. Tumsar,
Dist. Bhandara - 441912
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10. Rajat Omprakash Tole
Age : 26, Occ. Nil,
At - Near Hanuman Mandir,
Murwadi, Thaware Nagar,
Tal. Lakhani, Dist. Bhandara - 441804
11. Shweta Babulal Bhujale
Age : 31, Occ. Nil
At Post Tirupati Nagar
Dist. Hingoli - 431513
12. Nitin Rameshwar Kumbhalkar
Age : 33 Occu: Nil,
Tukdoji Square, Ward No.2,
Tal. Deori, Dist. Gondiya - 441902
13. Harishchandra Vasant Nagapure
Age : 36 Occu: Nil,
At - Chekdarur, Ta. Gandpipri,
Dist. Chandrapur - 442702
14. Pankaj Bhikram Thakre
Age : 28, Occu. Nil,
at - Borgaon, Post Kawlewadi,
Tal. Goregaon, Dist. Gondiya - 441601
15. Rahul Arun Palwe
Age : 28, Occu. Nil,
At - Samrod, Tal. Jamner, Dist. Jalgaon -
424206
16. Shahaji Shantaram Lende
Age : 34, Occ.Nil,
At - Khambe, Post Warwandi,
Tal. Sangamner, Dist. Ahmednagar - 413738
17. Swati Sukhdeo Nagargoje
Age - 33, Occ. Nil,
At - Flat No.1, DSK Tower, Yashwant Nagar,
Tal. Paithan, Dist. Aurangabad - 431107
18. Dipali Arunpant Boharupi
Age - 33, Occ. Nil,
At - Ward No.3, At Post Gadegaon,
Tal. Warud, Dist. Amravati - 444906
19. Onkar Gopal Khawale
Age - 34, Occ. Nil
At - Kathora, Post Bhota,
Tal. Shegaon, Dist. Buldhana - 443404 ... PETITIONERS
8/86
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VERSUS
1. The State of Maharashtra
through the Secretary of
Department of Education & Sports,
Mantralaya, Mumbai - 400 001
2. Commissioner (Education)
Maharashtra State, Pune.
Central Building, Pune - 01
3. Commissioner (Education)
Maharashtra State Exam Council,
17 Dr. Ambedkar Marg,
Near Lal Temple, Pune ... RESPONDENTS
AND
WRIT PETITION NO.7922 OF 2024
1. Khatik Shaikh Imran Shaikh Saeed
Age : 34 Year, Occ : Nil
R/o. Near Dilli Darwaja Azaad Chowk,
Parola, Tq. & District Jalgaon
2. Shaikh Irfan Shaikh Shabbir,
Age: 33 years, Occu: Nil,
R/o. Plot No.85, Mustufa Colony Near
Ausa Masjid Chopda
Tq. Chopda, District Jalgaon ... PETITIONERS
VERSUS
1. The State of Maharashtra
through its Principal Secretary,
School Education & Sports Deptt.
Mantralaya, Mumbai - 400 032
2. The Commissioner for
School Education & Sports Deptt.,
Government of Maharashtra Pune. ... RESPONDENTS
AND
9/86
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WRIT PETITION NO.11544 OF 2024
1. Deepali d/o Ramesh Pawar
Age: 37 Years, Occ: Education
R/O: RH-No.14, Vinayak Park
Deolai Parisar, Deolai,
Chh. Sambhajinagar - 431001
2. Madhuri d/o Madhukar Aglawe
Age: 35 Years, Occ: Education
R/o. Plot No.38, Sudhakar Nagar
Satara Parisar, Chh. Sambhajinagar - 431003
3. Anup s/o Ramesh Katwalkar
Age: 34 years, Occ: Education
R/o. Plot No. 47-A, Satpal Nagar,
New Pahadsingpura,
Chh. Sambhajinagar - 431001
4. Nisha d/o. Dnyaneshwarrao Kale
Age: 35 years, Occ: Education
R/o. Plot No.37, Raje Sambhaji Colony
Jadhavwadi, Jalgaon Road,
Chh. Sambhajinagar - 431001
5. Vidhya D/o. Dhiwaruji Gedam
Age : 37 Years, Occu: Educational
R/o. At Post Someshwar,
Tq. & Dist. Nanded
6. Ashok S/o. Dhondu Nibrad
Age : 38 years, Occ: Education
R/o. Plot No.8, Adharsh Colony,
Pahadsingpura, Chh. Sambhajinagar - 431001 ... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
School Education and Sports Department,
Mantralaya, Mumbai
2. The Commissioner (Education)
Maharashtra State, Pune.
Having office at Annibesant Road,
District Pune.
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3. The Chairman,
(Deleted as per court's order
Central Board of Secondary Education dated 10.12.2024)
Shiksha Kendra-2 Community Center
Preet Vihar, Delhi
4. National Council of Teachers Education (Deleted as per court's order
dated 10.12.2024)
Through Chairperson
Office at G-7, Dwarka, Near Metro Station,
New Delhi. ... RESPONDENTS
AND
WRIT PETITION NO.11521 OF 2024
1. Lukman s/o Hannan Shaikh
Age: 35 Years, Occ: Education
R/o: House No.8/4, Behind Telephone
Bhavan, Ajabnagar, Aurangabad
2. Monika d/o Sushant Naik
Age: 35 Years, Occ: Education
R/o. House No.5/12/1939,
Kaman Wasti, Padampura, Aurangabad
3. Haresh s/o. Govind Albad
Age: 33 years, Occ: Education
R/o. House No.1/2/1135, Sundarnagar,
Padegaon, Behind Sai Mandir,
Aurangabad.
4. Pratibha d/o Sadashiv Antre
Age: 40 years, Occ: Education
R/o. At Post Songaon, Tq. Rahuri,
Dist. Ahmedngar - 413711
5. Balaso s/o. Subhash Kashid
Age : 36 Years, Occu: Education
R/o. Indraprastha Colony, Balepir,
Nagar Road, Beed
6. Rupali d/o. Nanasaheb Somwanshi
Age : 37 years, Occ: Education
R/o. Tirupati Residency, Building-A,
Flat No.9, Cidco Mahanagar-1,
Waluj, Aurangabad-431136
11/86
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7. Kavita d/o. Ramrao Rathod
Age : 35 years, Occu: Education
R/o. House No.36, Adarsh Colony,
Guru Ganesh Nagar, Pahadsingpura, ..PETITIONERS
Aurangabad.
VERSUS
1. The State of Maharashtra
Through its Principal Secretary
School Education and Sports Department,
Mantralaya, Mumbai
2. The Commissioner (Education)
Maharashtra State, Pune.
Having office at Annibesant Road,
District Pune.
3. The Chairman,
(Deleted as per court's order
Central Board of Secondary Education dated 10.12.2024)
Shiksha Kendra-2 Community Center
Preet Vihar, Delhi
4. National Council of Teachers Education (Deleted as per court's order
dated 10.12.2024)
Through Chairperson
Office at G-7, Dwarka, Near Metro Station,
New Delhi. ..RESPONDENTS
AND
WRIT PETITION NO.10710 OF 2024
1. Vinayak Shripat Kolage
Age - 33, Occ - Nil,
C/102, Swarali Apartment Co.Op. Hsg.
Society,
Waman Nagar, Manvel Pada Road, Virar (E),
Dist - Palghar, 401305.
2. Dinesh Barku Birade
Age 35, Occ. Nil,
R/at Mahsa, Tal-Murbad,
Dist-Thane - 421401
3. Vishakha Vijay Ranvir
Age - 35, Occ. Nil
R/at Kurla, Ashok Nagar, Hall No. 3,
Mumbai - 400070
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4. Swati Santosh Macchi
Age 36, Occ. Nil
R/at Chikhle, Palghar,
Dist-Palghar - 40160
5. Sameer Subhash Dighe
Age 30, Occ. Nil
R/at Raigad Naigaon, Dighe Wadi,
Dist. Raigad - 410205.
6. Sujit Satish Sanap
Age 32, Occ. Nil
R/at Kolad, Dist. Raigad - 402304.
7. Vidhya Kanif Devkar
Age 37, Occ. Nil
R/at Parande Vasti, Tal - Indapur,
Dist. Pune - 413120.
8. Aniket Jayant Vadal
Age 30 , Occ. Nil
R/at Chaul, Tal - Alibaug,
Dist - Raigad - 402203
9. Sheetal Vilas Chalisgaonkar
Age 35, Occ. Nil
R/at Raghunathpur, Amravati,
Dist. Amravati - 444711
10. Gaitri Devidas Ingale
Age 34, Occ. Nil
R/at pathrot, Tal - Achalpur,
Dist. Amravati - 444808
11. Mayuri Kamlakarao Dhole
Age 34, Occ. Nil
R/at Near Maruti Mandir, Khadkari,
Amravati, Dist-Amravati 444601
12. Neha Sharadrao Gujarkar
Age 33, Occ. Nil
R/at Rajmata Nagar, Morshi Road,
Shivaji Nagar, Amravati,
Dist. Amravati - 444603
13. Sharda Charandas Kolteke
Age 44, Occ. Nil
R/at Daryapur, Vasant Nagar, Amravati,
Dist. Amravati - 444803.
13/86
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14. Dattatray Kisan Sumbar
Age 33, Occ. Nil
R/at Valuj, Tal - Gangnapur,
Dist. - Aurangabad - 431133
15. Ganesh Laxman Tapkir
Age 36, Occ. Nil
R/at Bidkeen behind grampanchyat,
Aurangabad,
Dist. Aurangabad - 431105.
16. Santosh Shivling Hingmire
Age 29, Occ. Nil
R/at Kelgaon, Tal- Sillod, Aurangabad,
Dist. Aurangabad - 421112
17. Deshmukh Firdous Anjum Mohammed
Rafique
Age 25, Occ. Nil,
R/at Sillod, Dist - Aurangabad - 431112
18. Rahul Karbhari Tribhuvan
Age 34, Occ. Nil,
R/at Palkhed, Aurangabad,
Dist. Aurangabad - 423703
19. Priti Vikram Potdar
Age 35, Occ. Nil
R/at Shradha Niwas, Plot No. 23,
Shreeram Colony, Satara,
Dist. Satara, 415002
20. Mangesh Appa Nerkar
Age 34, Occ. Nil
R/at Dhaval, Tal - Phalatan,
Dist. Satara, 415523
21. Tejaswi Mohan Dhavade
Age 35, Occ. Nil
R/at Near Toll Plaza, Pedgaon, Satara,
Dist. Satara - 415521
22. Neeta Balso Kakde
Age 34, Occ. Nil
R/at Jinti, Satara, Dist. Satara, 415522
23. Parmanand Udav Kamble
Age 34, Occ. Nil
R/at Wadwal Nagnath, Tal - Chakur,
Dist. Latur - 413529.
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24. Mukund Govindrao Gaikwad
Age 33, Occ. Nil
R/at Awalkonda, Latur, Dist. Latur, 413517.
25. Sheela Sahebrao Kamble
Age 35, Occ. Nil
R/at Kasarjavla, Latur,
Dist. Latur - 463511
26. Sachin Pandurang Kawale
Age 36, Occ. Nil
R/at Tilaknagar, Latur,
Dist. - Latur-413531.
27. Nagnath Panjabrao Mhaske
Age 34, Occ. Nil
R/at Murtijapur Savangi, Hingoli,
Dist. Hingoli, 431705
28. Sheetal Prakashrao Sonale
Age 29, Occ. Nil
R/at Akhada Balapur, Tal - Kalamnuri,
Dist. Hingoli - 431701
29. Kirankumar Prakashrao Sonale
Age 34, Occ. Nil.
R/at Akhada Balapur, Jetvan nagar,
Hingoli, Dist. Hingoli, 431701
30. Vinod Sakharam Khillare
Age 33, Occ. Nil
R/at Gunda, Tal - Basmat,
Dist - Hingoli, 431705
31. Khushab Daulat Barsagade
Age 35, Occ. Nil
R/at Balapur Khurd, Maushi, Chandrapur,
Dist - Chandrapur, 441206
32. Chetan Prakash Kale
Age 28, Occ. Nil
R/at Vihirgaon, Chandrapur,
Dist - Chandrapur, 441215
33. Gaurav Devidas Meshram
Age 26, Occ. Nil
R/at Mahatma Phule Vidyalaya,
Shindevahi, Chandrapur,
Dist. Chandrapur, 441222.
15/86
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34. Vidya Vasantrao Rajurkar
Age 38, Occ. Nil
R/at Bhandarvati Chandrapur,
Dist. Chandrapur, 442902
35. Balaram Santosh Kudke
Age 32, Occ. Nil
R/at Nagar Sul, Tal - Yevala,
Dist. Nashik 423403
36. Nitin Ramesh Gunjal
Age 39, Occ. Nil
R/at Patil Nagar, Cidco, Nashik
Dist. Nashik, 422008
37. Bhaskar Lahanu Sanap
Age 34, Occ. Nil
R/at Lohshingve, Bhalur, Nashik,
Dist. Nashik - 423106
38. Santoshi Ramesh Khedikar
Age 34, Occ. Nil
R/at Sasra, Tal - Sakoli,
Dist - Bhandara, 441802
39. Ashwini Manohar Bhute
Age 35, Occ. Nil,
R/at Sakoli, Dist. Bhandara, 441802
40. Ravishankar Tejram Baraskar
Age 34, Occ. Nil
R/at Sakoli Sasra, Bhandara,
Dist. - Bhandara, 441102
41. Hemkant Nivruti Khotele
Age 28, Occ. Nil
R/at Sendurvafa, Tal-Sakoli, Bhandara,
Dist. Bhandara, 441802
42. Sanjay Dhanraj Waghaye
Age 31, Occ. Nil
R/at Kesalvadi, Patil Ward, Bhandara,
Dist. Bhandara, 441104
43. Sujata Sachin Garudkar
Age 34, Occ. Nil
R/at Kartewadi, Tergaon, Karjat,
Dist. Ahmednagar, 414401
16/86
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44. Sunil Satappa Arde
Age 33, Occ. Nil
R/at Dattamandi, Boring Galli, Kudki,
Tal-Radhanagari,
Dist. Kolhapur, 416212
45. Rajesh Prakash Satpure
Age 33, Occ. Nil
R/at Tisangi, Kolhapur,
Dist. Kolhapur, 416206.
46. Rajaram Pandurang Khot
Age 38, Occ. Nil
R/at Near Hanuman Mandir,
Gargoti, Kolhapur,
Dist. Kolhapur, 416209
47. Dipak Ramchandra Tamkar
Age 35, Occ. Nil
R/at Ingle Wadi, Onancase, Ratnagiri,
Dist. Ratnagiri - 415706
48. Jayesh Ankush Shinde
Age 34, Occ. Nil
R/at Dhangarwadi, Tal-Rajapur,
Dist. Ratnagiri- 413713
49. Savita Gopal Rathod
Age 34, Occ. Nil
R/at Raoltale, Chiplun, Tal-Chiplun,
Dist. Ratnagiri - 415605
50. Vrushali Raghunath Mundekar,
Age 31, Occ. Nil
R/at Deulwadi, Bhatgaon, Tal. Bhatgaon,
Dist. Ratnagiri - 415726.
51. Rajesh Dilip Ingale
Age 31, Occ. Nil
R/at Ananvase, Umbarghar Road,
Ratnagiri, Dist. Ratnagiri, 415706
52. Ram Sopan Kare
Age 33, Occ. Nil
R/at Baherewadi, Post, Jakhale,
Dist. Kolhapur , 416113
17/86
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53. Neha Vinayak Koli,
Age 35, Occ. Nil
R/at Koli Galli, Ghandhi Chowk,
Tal - Miraj, dist. Sangali, 416422
54. Sheetal Prashanta Bhokare
Age 35, Occ. Nil
R/at Hilwadi, Tal. Palus,
Dist-Sangali, 413303
55. Reshma Rajaram Sarulkar
Age 32, Occ. Nil
R/at Shivaji Nagar,
Indira Colony Road No.1, Islampur,
Tal - Islampur, dist. Sangali, 411509
56. Rahul Pandurang Katre
Age 35, Occ. Nil
R/at Vasandada Nagar, Bhilwadi, Sangali,
Dist. Sangali, 416303
57. Mahesh Dattatray Naik
Age 34, Occ. Nil
R/at Naik Mala, Kaulapure, Sangali,
Dist. Sangali, 436306
58. Baliramdada Patole
Age 33, Occ. Nil
R/at Nagole, Sangali,
Dist. Sangali, 416405
59. Chetan Devidas Kharbade
Age 28, Occ. Nil
R/at Dhalpa, Tal - Katol, Bori, Nagpur,
Dist. Nagpur - 441302
60. Akhilesh Ramesh Bhrakhe
Age 26, Occ. Nil
R/at Umred, Nagpur,
Dist. - Nagpur - 441203
61. Komal Shriramji Thombare
Age 36, Occ. Nil
R/at Ward No. 2, Tarasangva, Vardha,
Dist. Vardha, 442202
62. Pravin Babarao Londhekar
Age 34, Occ. Nil
R/at Sindi Railway Near,
Dist. Vardha, 442105
18/86
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63. Priti Nareshrao Dhambare
Age 35, Occ. Nil
R/at Near Budhvihar, Anje, Vardha,
Dist. Vardha - 442001
64. Switi Gajanan Kuntiwar
Age 34, Occ. Nil
R/at Yevli, Gadchiroli,
Dist - Gadchiroli, 442605
65. Kavita Mangesh Shelke
Age 35, Occ. Nil
R/at Babanrao Deshpande Near Ward No. 2,
Motala, Buldhana,
Dist. Buldhana, 443103.
66. Moreshwar Dadaji Urade
Age 37, Occ. Nil,
R/at Chapahalwada, Tal- Chamarmoshi,
Dist. Gadchiroli - 442604
67. Sainath Sudhakar Gedam
Age 33, Occ. Nil
R/at Pardi, Tal - Gadchiroli,
Dist - Gadchiroli, 442605.
68. Alka Bhanudas Wayzode
Age 32, Occ. Nil
R/at Yengaon, Wadshingi, Buldhana,
Dist. Buldhana - 443402.
69. Sandeep Samadhan Palve
Age 34, Occ. Nil
R/at Sadargaon Dhagir,
Shelgaon Bazar,
Buldhana, Dist-Buldhana 443102.
70. Mohini Nikhil Shah
Age 32, Occ. Nil
R/at Khamgaon, Tal - Khamgaon,
Dist. Buldhana- 444303
71. Avinash Vishnu Ingale
Age 33, Occ. Nil
R/at Somthana Peth, Buldhana,
Dist. Buldhana, 443201
19/86
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72. Santosh Baburao Kendre
Age 34, Occ. Nil
R/at Malegaon Road,
Near Hanuman Mandir,
Nanded, Dist. Nanded, 431605
73. Anil Sudam Chavan
Age 37, Occ. Nil
R/at Ruplanaik, Tal - Mahur, Nanded,
Dist. Nanded - 431721.
74. Shubham Suresh Basalwar
Age 29, Occ. Nil
R/at Dattanagar, Town Market,
Shivaji Nagar,
Nanded, Dist. Nanded, 431602
75. Amar Uttreshwar Tupare
Age 35, Occ. Nil
R/at Borgaon, Itpur, Osmanabad,
Dist. Osmanabad - 413507
76. Vilas Narayan Jadhav
Age 42, Occ. Nil
R/at Kandlwadi Road,
Baba Nagar, Kalam,
Osmanabad,
Dist. Osmanabad, 413507
77. Dipali Mohan Bhosale
Age 34, Occ. Nil
R/at Shikshak Colony, Malibahulgaon,
Tal. Pathardi,
Dist. Ahmednagar, 414102
78. Pravina Sakharam Jamdar
Age 37, Occ. Nil
R/at Lokhande Galli, Tal. Nevasa,
Dist. Ahmednagar - 414602
79. Sanket Sudhir Harne
Age 33, Occ. Nil
R/at Karne Ali, Tal-Kankavali, Sindhudurga,
Dist. Sindhudurga, 416602
80. Abdul Khadeer Altaf Patel
Age 39, Occ. Nil
R/at Ausa, Lamsana, Tal - Ausa,
Dist. Latur - 413516.
20/86
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81. Vaibhav Vinayak Andure
Age 32, Occ. Nil
R/at Patardi, Ahmednagar,
Dist. Ahmednagar, 414113
82. Kirankumar Dipak Taskar
Age 36, Occ. Nil
R/at Ganeshwar Nagar, Colony, Sangamner,
Tal. Sangamner,
Dist. Ahmednagar, 422605.
83. Avinash Pralahad Jawale
Age 34, Occ. Nil
R/at Vithalmandir Galli, Jamkhed,
Ahmednagar,
Dist. Ahmednagar-413201
84. Pravin Dattatray Lokhande
Age 32, Occ. Nil
R/at Bus Stand Samor, Taklibhan,
Ahmednagar,
Dist- Ahmednagar, 413725.
85. Divyani Dattu Agale
Age 31, Occ. Nil
R/at Nevasa Khurd, Rural,
Dist. Ahmednagar - 413303
86. Pandurang Baburao Bangar
Age 34, Occ. Nil
R/at Nalewadi, Tal. Ambad,
Dist. Jalana, 431205.
87. Vinayak Shripat Kolge
Age 33, Occ. Nil
R/at Room No. 2, Amdar Niwas,
Servant Qurts.
Maharshi Karve Road,
Mantralaya, Mumbai - 400032.
88. Pravin Bhaidas Kokani
Age 31, Occ. Nil
R/at Dhekwad, Dist. Nandurbar, 425412
89. Jayshree Baban Yelve
Age 34, Occ. Nil
R/at Grampanchayat Gaothan, Daithane
Gunjal,
Dist.-Ahmednagar, 414103.
21/86
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90. Rahul Babu Bramhne
Age 34, Occ. Nil
R/at Prakasha, Tal. Shadada,
Dist. Ahmednagar - 425422
91. Lata Vithoba Devale
Age 38, Occ. Nil
R/at Near Malwadi Zilha Parishad,
Tal. - Sangola, Dist - Solapur, 413307
92. Surekha Lalchand Bhamre
Age 42, Occ. Nil
R/at Saki Road, Jaybhairav Nagar,
Dhule, Dist. Dhule-424001.
93. Dinesh Arun Wagh,
Age 35, Occ. Nil
R/at Saikrupa Colony, Rajendra Nagar,
Wadavali, Dhule, Dist-Dhule, 424005.
94. Vithal Vilas Sherlekar
Age 33, Occ. Nil,
R/at Sherle, Nagdhuriwadi,
Hose No. 886, Tal. Sawantwadi,
Dist. Sindhudurga, 416514
95. Girish Ganpat Sherlekar
Age 38, Occ. Nil
R/at Sawantwadi, Shetkarwadi,
Sherle, Dist.-Sindhudurga, 416514.
96. Arjun Vasudev Jadhav
Age 37, Occ. Nil
R/at Near Samaj Mandir, Kaleli,
Sindhudurga, 416519.
97. Komal Onkar Khajanwadkar
Age 31, Occ. Nil
R/at Ingale Wadi, Kotakmate,
Tal. Devgad,
Dist. Sindhudurga, 416611.
98. Prabhudas Laxman Aajgaonkar
Age 36, Occ. Nil
R/at Wayari, Kalavati Mandir, Malwan,
Sindhudurga - 416606.
99. Dinesh Shivdas Morye
Age 32, Occ. Nil
R/at Kankavali, Sindhudurga, 416602.
22/86
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100. Chetan Chandrakant Poojari
Age 31, Occ. Nil
R/at Pural, Tal. Devgad,
Dist. Sindhudurga. 416805.
101. Rakhi Ravind Munj
Age 34, Occ. Nil
R/at Ambrad, Tal - Kudal,
Dist. Sindhudurga, 416628.
102. Tejal Namdev Teli
Age 34, Occ. Nil
R/at Kasaba Waghota, Tal. Devgad,
Dist. Sindhudurga- 416804.
103. Nilesh Prakash Tirlotkar
Age 34, Occ. Nil
R/at Gadewadi, Khurshi,
Dist. Sindhudurga, 416805
104. Shubhangi Manohar Tagde
Age 33, Occ. Nil
R/at Deori, Tal. Deori, Sanjay Nagar,
Gondiya, 441901
105. Rajeshkumar Bidharam Chute
Age 34, Occ. Nil
R/at Naigaon Kalyan, Gondiya, 441601
106. Nitin Rameshwar Kumbhalkar
Age 33, Occ. Nil
R/at Kurparr, Purada, Deori,
Dist - Gondiya, 441902.
107. Maheshwari Tilkachand Turkar
Age 38, Occ. Nil
R/at Nilaj, Ward No. 1, Dasgaon Book,
Gondiya - 441614.
108. Govindprasad Ashok Tembre
Age 35, Occ. Nil
R/at Shastri Tiroda,
Gajanan Mandir Jawal,
Gondiya - 441911
109. Gunjan Kishor Barne
Age 23, Occ. Nil
R/at Titora, Gondiya, 441911 PUNE
110. Anjali Dilip Khedkar
Age 31, Occ. Nil
23/86
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R/at Pirangut, Tal. Mulshi.
Dist. Pune, 412115
111. Sonali Rajaram Mokashi
Age 32, Occ. Nil
R/at Katfal, Pune, Dist. Pune, 413133.
112. Seema Pandurang Shinde
Age 33, Occ. Nil
R/at Indapur, Dist. Pune, 413106
113. Supriya Suresh Jadhav
Age 33, Occ. Nil
R/at Tal. Purandar, Saswad,
Dist. Pune 412301
114. Shital Vijaysing Ratjput
Age 37, Occ. Nil
R/at Ravet, Tal - Haveli,
Dist.-Pune, 412101.
115. Prashant Vasudev Jori
Age 31, Occ. Nil
R/at Kambhut, Tal-Shirur,
Dist.-Pune, 410504.
116. Pradip Malikarjun Lohar,
Age 33, Occ. Nil
R/at Aundh Camp, Pune,
Dist. - Pune, 411027.
117. Manisha Mahadev Pansare
Age 39, Occ. Nil
R/at Hadapsar, Flat No. B-401,
Pune City, Pune, 411028
118. Sumaya Imran Mulla
Age 35, Occ. Nil
R/at Bhosari, Chakrapani,
Vasahat Road,
Dist. Pune, 411039.
119. Pratidnya Shashikant Nalawade
Age 42, Occ. Nil
R/at Nirvangi, Pune,
Dist. Pune, 413114.
120. Suhasini Sagar Dhapare
Age 33, Occ. Nil
R/at Ambedkar Nagar, Tal - Karad,
Dist. Satara-415124.
24/86
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121. Tejaswi Mohan Dhaware
Age 35, Occ. Nil
R/at padegaon, Tal-Khandala,
Dist. Satara, 415004
122. Pankaj Devram Gedam
Age 29, Occ. Nil
R/at Dongargaon, Tal-Kul,
Dist. Chandrapur ..PETITIONERS
VERSUS
1. The State of Maharashtra.
Through the Secretary of Department of
Education & Sports,
Mantralaya, Mumbai - 400 001.
2. Commissioner (Education)
Maharashtra State, Pune.
Central Building, Pune-01.
3. Commissioner (Education)
Maharashtra State Exam Council,
17. Dr. Ambedkar Marg,
Near Lal Temple, Pune ..RESPONDENTS
AND
WRIT PETITION NO.2585 OF 2024
Ravindra s/o Babasaheb Khedkar,
Age:- 32 years, Occ. Nil,
R/o Chichpur Ijade, Tq. Pathardi,
Dist. Ahmednagar ..PETITIONER
VERSUS
1. The State of Maharashtra
Through Principal Secretary,
Sports and Education Department
Mantralaya, Mumbai-400032.
2. The Commissioner,
Maharashtra State Council of Examination,
17, Dr. Babasaheb Ambedkar Road,
Camp Pune-411001
3. The Commissioner of Education (MS)
Central Building Pune ..RESPONDENTS
AND
25/86
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WRIT PETITION NO.2869 OF 2024
1. Rameshwar Bhikchand Ghitre
Age:31 years, Occ:Education
R/o. Plot no.37 Raje sambahaji colony
Jadhav wadi Jalgaon Road
Chhatrapati Sambhaji Nagar(Aurangabad)
2. Shubhangi Ramesh Chaudhari
Age-34 years Occup-private job
R/o. C/o Ananad Ramesh pande.
Kapidiya State near bus stand
Hingoli Dist. Hingoli
3. Aditay Purushottam Penore
Age- 30 year, Occup- Education
R/o- Antule nagara kola bypass
Hingoli Dist Hingoli
4. Mahadev Amabads Dhaknae
Age-31 years, Occup-Education
R/o - At Post Sondevmal
Tal and District Jalna
5. Dattatraya Kisan Sumbar
Age-33 years, Occup- Education
R/o- At Mandava Post Sawkheda
Tal Gangapur and
District Chhatrapati Sambhaji
Nagar(Aurangabad)
6. Suhas Gopinath Bhoyar
Age-39 years, Occup-housewife
R/o- Parvati Nagar Vidypith Parisar
Chhatrapati Sambhaji Nagar(Aurangabad)
7. Amit Kailas Khandare
Age-33 years, Occup-Education
R/o-Bhawshing Pura
Chhatrapati Sambhaji Nagar(Aurangabad)
8. Anil Karbhari Malkar
Age-34 years, Occup-Education
R/o- At post Tadpimpalgaon
Tal Kannad,
District Chhatrapati Sambhaji Nagar
(Aurangabad) ..PETITIONERS
VERSUS
26/86
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1. The State of Maharashtra
Through its Secretary
School Education and Sports Department
Mantralaya, Mumbai
2. The Commissioner (Education),
Maharashtra State, Pune,
Having office at Annibesant Road,
District Pune.
3. The Pavatri Portal
Working under the
The Commissioner (Education) Pune
Tal and District Pune
4. Central Board Of Secondary Education
New Delhi
5. Maharashtra State Council Of Examination
Pune
Taluka And District Pune
6. National Council of Teacher Education
Through Chariperson
Office At-G-7 Dwarka Near Metro Station
New Delhi ..RESPONDENTS
AND
WRIT PETITION NO.3707 OF 2024
1. Shaikh Mazharuddin Shaikh Fayazuddin
Age: 33 years, Occu: Nil
R/o: Plot no.4, Jam Nagar,
Jalgaon Tq. & Dist. Jalgaon
2. Iram Kauser Mohammed Azam
Age 29 years, Occu. Nil,
R/o: Near Sadad Masjid,
Azam Colony, Roshan Gate,
Ch. Sambhajinagar
Tq. & Dist. Ch. Sambhajinagar
3. Shaikh Feroz Shaikh Hasham
Age 39 years, Occu. Nil,
R/o At Nanja,
Tq. Bhokardan District-Jalna.
27/86
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4. Shaikh Wazira Begum Shaikh Moin,
Age 31 years, Occu. Nil,
R/o Kumar Galli
Tq. & District- Jalna.
5. Khan Naziya Tasneem Azhar Sarfaraz Khan,
Age 39 years, Occu. Nil,
R/o At Present Biloli
Tq. & Dist Nanded
6. Mariya Imtiyaz Ahmad
Age 33 years, Occu. Nil,
R/o At Present Motipura, Near Baidpura
Tq & District Jalna.
7. Rizwana Begum Rahmat Khan
Age 32 years, Occu. Nil,
R/o Gangkhed Road Parbhani,
Tq. & Dist. Parbhani,
8. Mohd Sharique Mohd Rafique
Age 35 years, Occu. Nil,
R/o At Present Akbari Chauk Biyabani,
Tq. & district Aurangabad,
9. Gazala Murtuz Nadaf,
Age 31 years, Occu. Nil,
R/o At present Nilanga, Tq. Nilanga
District Latur
10. Sana Jilani Mujawar,
Age 31 years, Occu. Nil,
R/o. At Present Gajanan Nagar, Dhule
Tq. & District Dhule,
11. Rabiya Sultana Mohammed Nazim,
Age 32 years, Occu. Nil,
R/o. At Present Mastar Colony Jalgaon,
Tq & District Jalgaon,
12. Mirza Faizan Baig Mirza Rahman Baig,
Age 29 years, Occu. Nil,
R/o At Present Opp Sara Aparment Sillod,
Tq. Sillod & Dist. Aurangabad.
13. Shahida Asifkhan Shaikh,
Age 33 years, Occu, Nil,
R/o At Present Chand Mahel, Ahmednagar
Tq & District Ahmednagar.
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14. Khamsa Fatema Mohammad Anwar,
Age 30 years, Occu. Nil,
R/o At Present Mastar Colony Jalgaon
Tq. & District Jalgaon.
15. Mohammad Shakeeb Akhtar Mohammad Jalil,
Age: 37 years, Occu. Nil,
R/o At Present Saudagar Mohalla, Waluj
Tq & District Aurangabad
16. Sumayya Bano Riyaz Ah
Age 37 years, Occu. Nil,
R/O 40 Feet Road, Chalisgaon
Tq. Chalisgaon Dist Jalgaon
17. Sumayya Begum Mohammed Abdul Saleem
Age 36 years, Occu. Nil,
R/O Subhash Nagar Dharmabad
Tq Dharmabad Dist Nanded
18. Mohammad Wasif Mohammad Ghazi
Age 31 years, Occu. Nil,
R/O At Present Sajjikha Pura Adgaon Bk
Tq. Vaijapur Dist Aurangabad
19. Shaikh Munna Shaikh Zameer
Age 33 years, Occu. Nil
R/O At present, Near Noor Hospital,
Bhokardhan
Tq. Bhokardhan & Dist. Jalna
20. Farhat Jabeen Abdul Majeed
Age 36 years, Occu. Nil
R/O. At Present Ganim Pura Karbala Road
Nanded
Tq. & Dist Nanded
21. Mansuri Shireen Bano Rafeeq Ahmed
Age 31 years, Occu. Nil
R/O. At present Maqsood Colony,
Near Shahi Masjid, Jalna.
Tq. & Dist. Jalna
22. Shahid Ameen Anees Ahmad Khan
Age 33 years, Occu. Nil
R/O. At present Peth Mohalla
Parli V. TQ.Parli V. DIST Beed
29/86
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23. Qureshi Aijaz Khan Burhan Khan
Age 30 years, Occu. Nil
R/O. Qureshi Mohalla Bhokardan
Tq. Bhokardan Dist Jalna
24. Saleha Jabeen Shahid Anwar Quraishi
Age 28 years, Occu. Nil
R/o Near Quraishi Masjid Shivna
Tq Sillod Dist Aurangabad
25. Farheen Talat Mohammed Aslam
Age 29 years, Occu. Nil
R/O. At present Ansar Ganj
Agra Road, Dhule, Tq. & Dist. Dhule
26. Nilofer Begum Mohammed Rafeeq
Age 32 years, Occu. Nil
R/O Umar Colony Degloor Naka Itwar
Tq. & Dist Nanded
27. Aasim Ali syed Sharafat Ali
Age 22 years, Occu. Nil
R/O. At Present Khateeb Pura, Gangakhed
Tq. Gangakhed Dist Parbhani
28. Sayyad Moeen Ali Sayyad Mohsin Ali
Age 23 years, Occu. Nil
R/O. At present Khateeb Pura, Gangakhed
Tq. Gangakhed Dist Parbhani
29. Ali Rehan Syed Zameer Ali
Age 22 years, Occu. Nil
R/O. At Present Khateeb Pura, Gangakhed
Tq. Gangakhed Dist Parbhani
30. Sahoor Ahmad Masroor Ahmad
Age 32 years, Occu. Nil
R/o At Present Firdous Colony, Mehmoodpura,
Partur Tq Partur Dist. Jalna
31. Shaikh Ghufran Shaikh Jafar
Age 23 years, Occu. Nil
R/o At present Ballochpura Bhusawal
Tq Bhusawal Dist Jalgaon
32. Syed Khatija Begum Tajammul Hasan
Peerzada
Age 31 years, Occu. Nil
R/o At Present Peerzad Lane Vaijapur
Tq. Vaijapur Dist Aurangabad
30/86
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33. Saba Kauser Mohammad Khaleel
Age 38 years, Occu. Nil
R/o Momin Mohalla Ajanta
Tq Sillod Dist Aurangabad
34. Shaikh Fatema Begum Abdul Kareem
Age 36 years, Occu. Nil
R/o Syed Chand Dargha Nideban Ves Udgir
Tq. Udgir Dist Latur
35. Nasreen Bano Mohammed Nasir
Age 41 years, Occu. Nil
R/o Aref Colony Aurangabad
Tq & Dist Aurangabad
36. Nilofar Mahibub So Nadaf
Age 39 years, Occu. Nil
R/o At. Present Noorani Masjid Beed Road,
Ambejogai Tq Ambejogai Dist Beed
37. Nagma Shereen Shabbir Ahmed
Age 34 years, Occu. Nil
R/o. At present Abubakar Colony, Parbhani
Tq. & Dist Parbhani
38. Shaista Jabeen Shaikh Naseem
Age 29 years, Occu. Nil
R/o At Present Rohila Galli, Latur,
Tq. & Dist. Latur
39. Rabiya Bano Mohammad Zahur Ansari
Age 32 years, Occu. Nil
R/O Mohammadi Nagar Deopur
Tq. Dist Dhule
40. Aaliya Tazeen Sajid Baig
Age 27 years, Occu. Nil
R/o At Present Habib Nagar Bhokardan
Tq Bhodardan Dist Jalna
41. Iram Gulfishan Mohammed Javeed
Age 25 years, Occu. Nil,
R/o Itwara,
Tq. & District Nanded.
42. Nehal Nisar Maniyar
Age 28 years, occu. Nil,
R/o Peth Mohalla,
Tq. Parli District-Beed.
31/86
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43. Shaikh Aafrin Sultana Khwaja Mainuddin
Age 37 years, Occu. Nil,
R/o Roshan pura belepir Nagar,
Tq. District-Beed.
44. Tashfeen Ahmad Abrar Ahmad,
Age 27 years, Occu. Nil,
R/o Slik Milk Colony, Ch. Sambahjinagar.
Tq. & Dist. Ch. Sambhajinagar.
45. Mohammad Baseet Abdul Naeem,
Age 29 years, Occu. Nil,
R/o Momin Pura, Ch. Sambahjinagar.
Tq. & Dist. Ch. Sambahjinagar.
46. Shabana Yasmeen Noor Khan
Age 27 years, Occu. Nil,
R/o Rahim nagar jalna,
Tq & District Jalna.
47. Farhana Bano Syed Mushtaque
Age 40 years, Occu. Nil.
R/o Khadkpura,
Tq. & Dist. Nanded.
48. Asma Farheen Mohd Shafi
Age 31 years, occu. Nil,
R/o Usmanpura, Ch. Sambahjinagar.,
Tq. & District Ch. Sambhajinagar
49. Naziya Akhtar Nazimuddin,
Age 43 years, Occu. Nil,
R/o Beed Bypass, Ch. Sambahjinagar.
Tq. & District Chh. Sambhajinagar.
50. Shaikh Adnan Jaleel Ahemad,
Age 27 years, Occu. Nil,
R/o Mirza Colony,
Sillod Tq Sillod. District Ch. Sambhajinagar
51. Ansari Muhammad Zubair Khalid Husain,
Age 32 years, Occu. Nil,
R/o Momin Pura, Ch. Sambahjinagar.
Tq & District Chh. Sambhajinagar
52. Shaikh Intekhab Aalam Mohammad Rafique
Age 30 years, Occu. Nil,
At Post Mehrun, Jalgaon
Tq & District Jalgaon
32/86
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53. Aslam Khan Ahmed Khan,
Age 32 years, Occu. Nil,
R/o Jubile park, Ch. Sambahjinagar.
Tq & District Chattrapat Sambhajinagar.
54. Aafreen Shafeeque Ahmad,
Age 32 years, Occu. Nil,
R/o Dhar road,
Tq. & District Parbhani
55. Anam Shaikh Shakeel,
Age 23 years, Occu, Nil,
R/o Sahagaj, Ch. Sambahjinagar.
Tq & District Chattrapat Sambhajinagar
56. Shaikh Ashique Shaikh Gani
Age 30 years, Occu, Nil,
At Present, R/O. Nashirabad
Tq. Bhusawal, Dist. Jalgaon
57. Parvez Ali Zulfequar Ali Sayyed
Age 35 years, Occu. Nil,
R/o At Present, Room no. 487 Hazar Kholi
Dhule, Tq Dist Dhule
58. Aafrin Bano Ahmed Khan
Age 30 years, Occu. Nil,
R/O Nashirabad Tq. Bhusawal Dist Jalgaon
59. Ansari Faizan Ahmad Riyaz Ahmad
Age 31 years, Occu. Nil,
R/O Mahada Plot Super Market Dhule
Tq & Dist Dhule
60. Abdul Karim Abdul Munaf
Age 35 years, Occu. Nil,
R/o Farhat Palace Pahur Galli Jamner
Tq Jamner Dist Jalgaon ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through Secretary,
School Education Department,
Mantralaya Mumbai-32
2. The Commissioner of Education
Maharashtra State,
Central Building, Pune ..RESPONDENTS
AND
33/86
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WRIT PETITION NO.3916 OF 2024
1. Nilesh Shivaji Patil
Age-34 yrs, Occ-Nil
R/at-45, Akahay Colony, Walwadi,
Shivar, Gondur road, Deopur,
Dhule-424002
2. Kavita Pitamber Patil
Age-37 years, Occ-Nil
R/at-Amalner, Janave, Jalgaon-425401
3. Himani Arvind Gajbe
Age-33 yrs, Occ-Nil
R/at-Ho-No-30, Shrey Niwas
Hiwarkheda Road, Javhar Colony, Kannad,
Aurangabad-431103
4. VijayKumar Bhikaji Pundge
Age-40 yrs, Occ-Nil
R/at-Aundha (Nagnath), Dhegaj,
Hingoli-411027
5. Naresh Arjun Kamble
Age-35 Years, Occ-Nil
R/at- Mogara, Shoini TW, Lakhani,
Bhandara-441809
6. Arvind Sriram Sangale ..PETITIONERS
Age-35 Years, Occ-Nil
R/at-Jaulka, Dusarbid,
Sindkhed Raja, Buldana - 443308
VERSUS
1. The State of Maharashtra
through the Secretary
Department of Education and Sports
Mantralaya, Mumbai-400001
2. Commissioner (Education)
Maharashtra State, Pune,
Central Building, Pune-01
3. Commissioner ..RESPONDENTS
Maharashtra State Exam Council,
17, Dr. Ambedkar Marg,
Near Lal temple, Pune
AND
34/86
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WRIT PETITION NO.4200 OF 2024
1. Vaishali Bhikchand Ghitre
Age: 25 Years Occ: Education
R/O, Plot No.37, Rajesambhaji Colony,
Jadhavwadi, Aurangabad
2. Anuradha Jaysing Ghule
Age: 29 Years, Occ: Education
R/O, At Ghulewadi Post Sautada,
Tq Patoda, Beed
3. Barkabai Narayan Guldagad
Age : 34 Years, Occ: Education
R/O, At Post Patewadi, Tq Karjat,
Dist Ahmednagar
4. Dattarao Apparao Waware
Age: 34 Years, Occ: Education
R/O, At Post Tadkalas, Tq Purna,
Dist Parbhani
5. Trupti Kondiba Tale
Age:30, Occ : Education
R/O Gajanan Mandir, Tirupati Nagar, Parbhani
6. Swati Chandrabhan Pabale
Age : 33 Years, Occ: Education
R/O, Amrutnagar, Ghulewadi, Sangamner,
Ahmednagar.
7. Sushma Shivaji Kele
Age : 30 Years, Occ : Education
R/O, Kelewadi, Taluka Vashi,
Dist Osmanabad
8. Pranoti Purushottam Ravekar
Age: 30 Years, Occ : Education
R/O, Pundlik Nagar, Garkheda,
Aurangabad
9. Chitrasen Udelal Gautam ..PETITIONERS
Age: 33 Years, Occ: Education
R/O, Pahadsingpura, University Campus,
Aurangabad
VERSUS
35/86
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1. The State of Maharashtra
Through its Secretary
School Education and Sports Department
Mantralaya, Mumbai
2. The Commissioner (Education)
Maharashtra State, Pune,
Having office at Annibesant Road,
District Pune.
3. The Pavitra Portal
Working under the Commissioner (Education)
Maharashtra State, Pune.
4. National Council of Teachers Education
Through Chairperson
Office at G-7, Dwarka, Near Metro Station,
New Delhi.
5. Central Board of Secondary Education
New Delhi.
6. Maharashtra State Council of Examination
Pune.
7. The Deputy Director of Education ..RESPONDENTS
Regional Office, Aurangabad
AND
WRIT PETITION NO.4827 OF 2024
1. Mohammed Masihuddin Farooqi
Mohammed Shamshuddin Farooqui
Age 33 years, Occu. Nil,
R/o Pension Pura, Hingoli,
Tq. & District Hingoli.
2. Mohammad Ubaidurrehman Abdul Razzaque,
Age 32 years, occu. Nil,
R/o Shanti Nagar,
District Chattrapati Sambhajinagar.
3. Samreen Zakir Patel,
Age: 29 years, Occu. Nil,
O/o Ajna Nagar, Khokadpura,
Chattrapati Sambhajinagar.
4. Lazampasha Shabbeerpasha Sahebwale,
Age: 39 years, Occu. Nil,
Near Aurangzeb Alamgir Madarsa,
Kannad, Chattrapati Sambhajinagar.
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5. Nasreen Yasmeen Yusuf Khan,
Age 32 years, Occu. Nil,
R/o Usman Pura, Chattrapati
Sambahjinagar.
6. Mohseen Ahmad Chote Saheb,
Age 28 years, Occu. Nil,
R/o City Chowk,
District Chattrapati Sambhajinagar.
7. Rana Tabassum Syed Waheed,
Age 37 years, Occu. Nil,
R/o in front Bus Stand,
Sajja Road, Jalna,
Tq. & Dist. Jalna
8. Nazneen Sultana Syed Aarif,
Age 32 years, Occu. Nil,
R/o Kangara Colony, Tq. Aurangabad,
District Chattrapati Sambhajinagar
9. Syed Waquar Syed Wasim,
Age 34 years, Occu. Nil,
R/o Beed Bypass,
District Chattrapati Sambhajinagar.
10. Shaikh Nasir Shaikh Mushtaque,
Age 25 years, Occu. Nil,
R/o Siddharat Nagar, Jalgaon.
11. Mohammad Atique Khan Nasir Khan,
Age 29 years, Occu. Nil,
R/o Chikhali, Tq. Chopada,
District Jalgaon
12. Fatema Begum Khiyamoddin Khatib,
Age 26 years, Occu. Nil,
R/o Roshan Colony, Hingoli,
Tq. & Dist. Hingoli
13. Mohammad Javed Mohammad Shabbir,
Age 35 years, Occu. Nil,
R/o Shivaji Nagar,
District Chattrapat Sambhajinagar.
14. Mariya Aiman Mohammed Samiyouddin,
Age 26 years, Occu. Nil,
R/O Subedar nagar,
Tq. & District Parbhani
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15. Shaikh Sharique Shaikh Shakir,
Age 32 years, Occu. Nil,
R/o Harsul - Harsul - Pisadevi Road,
Chattrapat Sambhajinagar
District Chattrapat Sambhajinagar.
16. Farheen Begum Mirza Nayeem Baig,
Age 29 years, Occu. Nil,
R/O Bodhegaon, Tq. Shevgaon,
District Ahmednagar.
17. Naved Patel Yunus Patel,
Age 30 years, Occu. Nil,
R/o Shivajinagar Tq. Ambad,
District Jalna.
18. Yahaya Tabassum Basheer Ahemad Khan,
Age 25 years, Occu. Nil,
R/o Kali Peth Basmat,
District Hingoli
19. Reshma Parveen Ishaque Khan,
Age 37 years, Occu. Nil,
R/o Pension pura, Hingoli,
Tq. & Dist. Hingoli.
20. Nihal Mushtaque Patel
Age 32 years, Occu. Nil,
R/o Mahegaon, Tq. Rahuri,
District Ahmednagar.
21. Mohammad Aasim Makhdum
Mohammad Aziz Ulla,
Age 28 years, Occu. Nil,
R/o Masoom Colony, Parbhani.
22. Mo. Faizan Shaikh Haroon,
Age 27 years, Occu. Nil,
R/o Shekta, Tq. Shevgaon,
District Ahmednagar.
23. Shaiban Iqbal Azimuddin,
Age 25 years, Occu. Nil,
R/o Khokadpura, Tq. & District
Chattrapati Sambhajinagar.
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24. Wasim Ahmad Abdul Hameed,
Age 36 years, Occu. Nil,
R/o Noor shah mohalla bazar patta near dehli
gate at post jafferabad,
Tq. & Dist. Jalna.
25. Yaqoob Husain Inayat Husain Wallampalli,
Age 33 years, Occu. Nil,
R/o Wahida Colony, Sillod, Tq. Sillod
District Chattrapati Sambhajinagar.
26. Salman Khan Ayaz Khan,
Age 32 years, Occu. Nil,
R/o Pedgaon, Tq. & Dist. Parbhani.
27. Shaikh Azeem Shaikh Manzoor,
Age 33 years, Occu. Nil,
R/o Shivna Tq. Shirur (K), District Beed.
28. Qayyum Mirasaheb Hatti,
Age 32 years, Occu. Nil,
R/o Jainpur, tq. Nevasa,
District Ahmednagar.
29. Noorussubha Ayyub Khan,
Age 26 years, Occu. Nil,
R/o Bhavsingpura, Tq. & Dist.
Chattrapati Sambhajinagar.
30. Mahamad Arif Mubarak Patel,
Age 34 years, Occu. Nil,
R/o Sahida Nagar, Jalgaon,
District Jalgaon.
31. Sanaullah Khan Habeeb Khan,
Age 31 years, Occu. Nil,
R/o Loni Galli, Tq. Karjat,
District Ahmednagar.
32. Mohd Aatif Faisal Mohd Aarif,
Age 30 years, Occu. Nil,
R/o Adharshi Corner,
Shanti Nagar, Chattrapati Sambhajinagar.
District Chattrapati Sambhajinagar.
33. Lubna Firdous Syed Muzammil,
Age 25 years, Occu. Nil,
R/o Bhaginghar, Tq. Paithan,
District Chattrapati Sambhajinagar.
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34. Mohsina Qasimsab Bagwan,
Age 35 years, Occu. Nil,
R/o R/o Shrigonda, Tq. Shrigonda,
District Ahmednagar
35. Mohd Irfan A Sattar
Age 34 years, occu. Nil,
R/o Mominpura,
District Chattrapati Sambhajinagar.
36. Mohammad Saquib Mohammad Abulais,
Age 29 years, Occu. Nil,
R/o Saprewadi, Tq. Chalisgaon,
Tq. Dhule.
37. Shaikh Sagheer Shaikh Basheer,
Age 29 years, Occu. Nil,
R/o Kohinoor, Tq. Karjat,
District Ahmednagar
38. Shaikh Juned Shaikh Basheer,
Age 28 years, Occu. Nil,
R/o Kamgar Colony, Tq. &
District Jalna.
39. Nargis Anjum Gulsher Khan,
Age 43 years, Occu. Nil,
R/o Asara Apartment Manik Nagar,
Chattrapati Sambhajinagar.
40. Asma Parveen Mohammad Salim,
Age 26 years, Occu. Nil,
R/o Gulshan Nagar, Tq. Ambad,
District Jalna.
41. Mohammed Nazim Mohammed Saleem,
Age 23 years, Occu. Nil,
R/o Parijat Colony, Jatpura Road,
Hanuman Nagar, Ahmednagar.
42. Bagmaroo Qaiser Begum Habib Ahmed,
Age 33 years, Occu. Nil,
R/o Vivekanand Colony, Ausa Road,
Latur, Tq. & Dist. Latur.
43. Saba Tabassum Abdul Wase,
Age 32 years, Occu. Nil,
R/o Momin pura near city
Hotel, Beed, Tq. & Dist. Beed.
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44. Syed Aamer Syed Zafar,
Age 28 years, Occu. Nil,
R/o Mayur Park, Aurangabad Road,
Jalna, Tq. & Dist. Jalna. ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Principal Secretary,
School Education & Sports Deptt.
Mantralaya, Mumbai-400 032.
2. The Commissioner for
School Education & Sports Deptt.,
Government of Maharashtra,
Pune. ..RESPONDENTS
AND
WRIT PETITION NO.5354 OF 2024
1. Swati Laxman Dhapate
@ Swati Mangesh Dhamal
Age- 36 years, Occ- Nil
R/at - Kateri Peth, Asawali,
Tal- Khandala, Dist- Satara- 412802
2. Priti Pritam Potdar
Age-35 Years, Occ- Nil
R/at - 8 Shivshankar Residency, Satara,
Shanivar Peth 1059 1060 B,
Near Kale Plaza, Satara- 415002
3. Yogita Vishnu Mahimkar
@Yogita Dilip Yevale
Age-33 years, Occ-Nil
Girvi Tal- Indapur, Girvi,
Pimpri Bk, Pune- 413103
4. Durga Vishwanath Mahale
Age- 32 yrs, Occ- Nil
R/at - Near Gajanan Maharaj Temple,
Sant Gajanan Nagar, Nagar Tas Road,
Teacher Colony, Tal-Malegaon,
Washim-444503
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5. Rakesh Gopinath Turankar
Age-34 years, Occ-Nil
R/at- Ward No.3, Usgaon, Cement nagar,
Chandrapur-442502
6. Dipti Tanaji Waghmode
@ Dipti Valay Pise
Age- 38 years, Occ- Nil
R/at - Kamal Kunj Vidya Nagar,
Badar Road, Nilanga, Latur - 413521
7. Komal Gopal Umale
Age-33 yrs, Occ-Nil
R/at - Uti Kh, Post - Jalgaon, Jamod,
Dist - Buldhana - 443402
8. Jyoti Arjunrao Bachhav
Age-37 yrs, Occ-Nil
R/at - Patel Colony, Near Radhakrishna
Mandir, Yeola, Nashik - 423401
9. Sandhyarani Mohan Mane
Age-34 yrs, Occ - Nil
R/at - Mane Galli, Nandeshwar,
Bhose, Mangalwedha, Solapur - 413322
10. Jyoti Gorakhnath Gaikwad
Age-36 yrs, Occ-Nil
R/at - Gavhali Road, Sakore,
Sakore, Nashik - 423106
11. Shital Nilkant Kendre
Age-36 years, Occ-Nil
R/at - flat No. 303, Devbhumi Apartment
Satkar Sthal west Wada Road,
Rajguru Nagar, Tal - Khed, Pune - 410505 ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary
Department of School Education And Sports
Mantralaya, Mumbai-400001
2. The Commissioner (Education)
Maharashtra State, Pune,
Central Building, Pune-01
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3. Commissioner (Education)
Maharashtra State Exam Council,
17, Dr Ambedkar Marg,
Near Lal temple, Pune ..RESPONDENTS
AND
WRIT PETITION NO.5646 OF 2024
1. Hassana Khanam Wadood Ahmed Khan
Age: 36 years, Occu: Nil
R/o: Nagar Naka Road, Hyder Baugh,
Nanded Tq. & Dist. Nanded
2. Mirza Uzma Fatema Mirza Shafeeque Baig
Age 29 years, Occu. Nil,
R/o: Near Sadad Masjid,
Azam Colony, roshan Gate, Ch. Sambhajinagar
Tq. & Dist. Ch. Sambhajinagar
3. Asma Akhtar Bi A. Hakeem Shaikh
Age: 32 years Occu: Nil
R/O. Ghat Road, Behind Chhajed Oil Mill
Chalisgaon Tq. Chalisgaon Dist. Jalgaon. ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through Secretary,
School Education Department,
Mantralaya Mumbai-32
2. The Commissioner of Education
Maharashtra State,
Central Building, Pune ..RESPONDENTS
AND
WRIT PETITION NO.6608 OF 2024
1. Madhuri Baburao Patharkar
Age: 35 years, Occ: Education
R/o. Ashti At post Kada
Shiv Chhatripati Chowk
District Beed
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2. Deepak Baliram Kekan
Age-31 years Occup-Nil
R/o. At Chatgaon Post Dindrud
Tal Dharur Dist Beed ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary
School Education and Sports Department
Mantarlya Mumbai
2. The Commissioner (Education),
Maharashtra State Pune
Having office at Annibesant Road,
District Pune
3. The Pavatri Portal
Working under the
The commissioner (Education) Pune
Tal and District Pune
4. Central Board of Secondary Education
New Delhi
5. Maharashtra State Council
of Examination Pune
Taluka And District Pune
6. National Council of Teacher Education
Through Chairperson
Office At- G-7 Dwarka Near Metro Station
New Delhi ..RESPONDENTS
AND
WRIT PETITION NO.7079 OF 2024
Shaikh Abdul Laeeque Sk Abdul Lateef
Age: 27 years, Occu: Private Job
R/o: Galli No.5, Rahmaniya Colony
Aurangabad, (Chh. Sambhajinagar)
Dist. Aurangabad, (Chh. Sambhajinagar) ..PETITIONER
44/86
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VERSUS
1. The State of Maharashtra
Through Secretary,
School Education Department,
Mantralaya Mumbai-32
2. The Commissioner of Education
Maharashtra State,
Central Building, Pune ..RESPONDENTS
AND
WRIT PETITION NO.7128 OF 2024
1. Nitin S/o Virbhadra Swami,
Age : 34 years, Occu: Education,
R/o Near Shivaji College
3266 Shobha Niwas
Renapur, Tal. Renapur,
District Latur.
2. Ganesh S/o Ramchandra Khobare
Age : 33 years, Occu: Education,
R/o Narkhed, Taluka Mohal,
District Solapur
3. Arvindkumar S/o Prabhu Misal,
Age : 26 years, Occu: Education,
R/o Datta Nagar, Misal Nivas, Beed,
Taluka and District Beed.
4. Amol S/o Gajanan Raut,
Age : 29 years, Occu: Education,
R/o Indira Nagar, Shioni, Chircharalband,
Gondiya, Taluka & Dist. Gondiya.
5. Chetna D/o Laxmanrao Walokar,
Age : 31 years, Occu: Education,
R/o Plot No.49, Karodi Road,
Near Hanuman Mandir, Zingabai
VTC Mankapur, Post. Mankapur,
Tal. Mankapur, Dist. Nagpur
6. Jaishri D/o Nagraj Desale
Age : 34 years, Occu: Nil,
R/o Malich Gorane,
Taluka Sindkhed, District Dhule. ..PETITIONERS
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VERSUS
1. The State of Maharashtra,
Through its Secretary,
School Education and Sports Department,
Mantralaya, Mumbai
2. The Commissioner of Education,
Maharashtra State, Pune,
Having office at Annibesant Road,
District Pune
3. The Pavitra Portal,
Working under the
The Commissioner of Education, Pune./
Taluka and District Pune.
4. The Chairman,
Central Board of Secondary Education,
Shiksha Kendra, 2,
Community Center, Preet Vihar,
New Delhi.
5. Maharashtra State Council of Examination,
Pune through Chairperson,
Office at - Balchitrawani,
Shivajinagar, Pune-411004 ..RESPONDENTS
AND
WRIT PETITION NO.7311 OF 2024
Shaikh Naseem Begum Shaikh Nizamoddin
Age: 40 years, Occu: Nil
R/o: Bhuyee Galli,
Parli-V, Tq. Parli-V. Dist. Beed ..PETITIONER
VERSUS
1. The State of Maharashtra
Through Secretary,
School Education Department
Mantralaya Mumbai-32
2. The Commissioner of Education
Maharashtra State,
Central Building, Pune ..RESPONDENTS
AND
46/86
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WRIT PETITION NO.8246 OF 2024
Nusrat bano Mohd Haneef Sheikh
Age : 41 years, Occu: Private Job
At present R/o : "Admission Carrier",
Aurangpura, Aurangabad (Ch. Sambhajinagar)
Tq. & Dist. Aurangabad (Ch. Sambhajinagar) ..PETITIONER
VERSUS
1. The State of Maharashtra
Through Secretary,
School Education Department,
Mantralaya Mumbai-32
2. The Commissioner of Education
Maharashtra State,
Central Building, Pune ..RESPONDENTS
AND
WRIT PETITION NO.8483 OF 2024
1. Arvind S/O Bhujanga Pundge
Age: 36 Year, Occ: Education
R/O. Plot No. 338, Near Shankar Theator
Pravin Nagar, Hingoli-431513
2. Asawari D/O Ashok Lole
Age: 43 years, Occ: Education
R/O. 5/39 Shahu corner, Narayan Peth
Ichalkarnji Tq. Hatkangle,
Dist. Kolhapur-416115
3. Sharad S/o. Popat Gharate
Age: 41 Years, Occ: Education
R/O. At Post Kusumba Tq. Dist. Dhule
4. Amol S/o. Suresh Kamble
Age: 37 Years, Occ: Education
R/O. Mhaisalves Panchshil Chowk,
Miraj, Tq. Miraj, Dist. Sangli.
5. Vishal S/o. Dattatray Jadhav
Age: 36 years, Occ: Education
R/O. Galli No.1, At Post Kusumba,
Tq. Dist. Dhule-424302
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6. Jyotsana D/O Ramdas Fulluke
Age: 38 Years, Occ: Education
R/O. At Dighori, Post Murmadi
Tq. Lakhani Dist. Bhandara.
7. Sonam D/O Balkrushna Baviskar
Age: 33 Years, Occ: Education
R/O. Flat No. A/B 101, Kate Residency
Near Dapoli, Tq. Dist. Pune-411012
8. Sandip S/O Shamrao Gondane
Age: 33 Years, Occ: Education
R/O. At Post Devri, Tq. Devri,
Dist. Gondiya-441901
9. Pavan S/O Gangadhar Koturwar
Age: 31 Years, Occ: Education
R/O. At Dhanora Post Karkeli,
Tq. Dharmabad, Dist. Nanded
10. Ganesh S/O Dattatray Chaudhari
Age: 31 Years, Occ: Education
R/O. At post Kusumba Tq. Dist. Dhule-424302
11. Rupesh S/O Devidas Katkar
Age: 31 Years, Occ: Education
R/O. Dolamba Chikhalizara Tq. Digras
Dist. Yawatmal-4485203
12. Siddharth S/O Mansing More
Age: 33 Years, Occ: Education
R/O. At Post Dudhedadi, Tq. Phaltan
Dist. Satara-415523
13. Sumita D/O Sopan Akhade
Age: 42 Years, Occ: Education
R/O. At Post Kombhali Tq. Karjat,
Dist. Ahmednagar ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary
School Education and Sports Department,
Mantralaya, Mumbai
2. The Commissioner (Education)
Maharashtra State, Pune.
Having office at Annibesant Road,
District Pune.
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3. The Chairman,
Central Board of Secondary Education
Shiksha Kendra-2 Community Center
Preet Vihar, Delhi
4. National Council of Teachers Education
Through Chairperson
Office at G-7, Dwarka, Near Metro Station,
New Delhi. ..RESPONDENTS
AND
WRIT PETITION NO.8560 OF 2024
1. Vitthal Ramchandra Sargar
Age- 35, Occ - Nil,
At - Udanwadi, Tal - Sangola,
Dist - Solapur - 413307
2. Bharati Basaweshwar Gayali
Age-34, Occ:-Nil,
R/at-Priyasarshani chowk, Javala,
Tal-Sangola, Dist-Solapur- 413309.
3. Mahesh Haridas Dhole
Age-31, OCC-Nil,
R/at-Kamlapur,
Tal-Sangola, Dist - Solapur - 413307.
4. Girish Dilip Surawanshi
Age-32, OCC-Nil,
R/at-Akluj, Tal- Malshiras,
Dist-Solapur- 413101
5. Vidya Nagnath Jadhav
Age-32, OCC-Nil,
R/at-Randivewadi, Solapur - 413209
6. Ashok Rajendra Salampure
Age-36, OCC-Nil
R/at-Sangam, Po-Niranashingpur,
Tal-Malshiras, Dist - Solapur - 413211
7. Prashant Uttam Burande
Age-32, OCC-Nil
R/at-Sangole, Tal-Sangola,
Dist-Solapur, 413307
8. Sukeshani Kamlakar Bhalerao
Age-34, OCC-Nil
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R/at-Chare, Tal-Barshi,
Dist-Solapur, 413409
9. Huljute Mukund Asram
Age-36, OCC-Nil,
R/at-Kharwandi, Kasar,
Dist-Ahmadnagar, 414113
10. Andure Vaihav Vinayak
Age-32, OCC-Nil,
R/at-Pathardi, Kharvandi,
Dist-Ahmadnagar, 414113
11. Pravin Vishwanath Saravade
Age-36, OCC-Nil,
R/at-Ganesh Khadu, karkhana,
Kedgavnagar, Dist-Ahmadnagar
12. Khedkar Ashok Suryabhan
Age-31, OCC-Nil
R/at-Munguswade,
Dist-Ahmadnagar, 414113
13. Ashwini Vishwanath Gosewade
Age-35, OCC-Nil
R/at-Subhash ward Kardi, Mohadi,
Bhandara, Dist-Bhandara-441909
14. Saurabh Suresh Khobragade
Age-28, OCC-Nil,
R/at-Bramhi, Konda Kosra, Bhandara,
Dist-Bhandara - 441908
15. Sunil Diliprao Kande
Age-34, OCC-Nil
R/at-Wakadi, Bid, Dist-Beed, 431519
16. Vishnu Sakharam Munde
Age-34, OCC-Nil
R/at-Chikhalbeed, Tal-Wadwani, Dist-Beed,
17. Nanasaheb Namdeo Wadane
Age-34, OCC-Nil,
r/at-Wadgaon Gunda, Po-Adgaon, Dist-Beed,
18. Shilpa Angadrao Kale
Age-34, OCC-Nil,
R/at-Pancharatn Residency, Datta Nagar,
Beed, Dist- Beed, 431122
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19. Vivek Dagadu Buva
Age-34, OCC-Nil
R/at Borgaonphata, Ghotavade, Dist-Kolhapur,
20. Dipika Ashok Kumbhar
Age-35, OCC-Nil,
R/at-Nehru Road, Jaysinghpur, Dist-Kolhapur,
21. Ujjwala Krushna Gawade
Age-37, OCC-Nil
R/at-Samarth Nagar, SSC Board Kolhapur,
Dist-Kolhapur - 416008
22. Rupali Bharat Shete
Age-43, OCC-Nil,
R/at-Near Marathi School Kololi,
Po-Kololi, Dist-Kolhapur - 416230
23. Sandeep Baban Koli
Age-33, OCC-Nil,
R/at-Koli Galli, Tilvani, Kolhapur,
Dist-Kolhapur, 416116
24. Kavita Mangesh Shelake
Age-35, OCC-Nil,
R/at-Ward No. 2 Motala, Buldhana,
Dist - Buldhana - 443103
25. Sandip Samadhan Palave
Age-34, OCC-Nil,
R/at-Savargaon Jahagir, Buldhana,
Dist-Buldhana, 443102
26. Mohini Nikhil Shaha
Age-32, OCC-Nil
R/at-Khamgaon, Tal-Khamgaon,
Dist-Buldhana, 444303
27. Jostna Shrimant Chougule
Age-35, OCC-Nil
R/at- Chabukswarvadi, Dist-Sangli, 416418
28. Maya Suresh Narute
@ Maya Shivaji Bardgan
Age-36, OCC-Nil,
R/at-Men Road Opp. Vitthal temple,
Dhangar Galli, Soni, Sangli, Dist-Sangli,
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29. Priyanka Vishal Sutar
Age-33, OCC-Nil
R/at-Sutar galli Malegaon, Dist-Sangli,
416407
30. Vishnu Sopan Raut
Age - 38, OCC-NIL,
R/at- Urali Kanchan,
Tal-haveli, Dist- Pune - 412202
31. Jyoti Balaso Bitake
Age - 34, OCC - Nil,
R/at- Yede Wadi Navingar, Pune - 412219
32. Omkar Suryakant Tamsare
Age-40, OCC-Nil
R/at-Naigaon, Dist-Nanded, 431707
33. Archana Shyamrao Bingewar
Age-35, OCC-Nil
R/at-Cidco kautha, Dist-nanded - 431603
34. Kranti devidas Gawale
Age-26, OCC- Nil
R/at-1 15 803 Gandhi Nagar,
Po-Taroda BK, Dist-Nanded
35. Nitin Diliprao Murodiye
Age-32, OCC-Nil
R/at-Ward, 1, Jamgaon Khurd, Dist-Nagpur,
36. Sharad Keshav Bhurase
Age-33, OCC-Nil,
R/at-Keroda, Tal-Saoli Jam Keroda Ryt,
Dist-Chandrapur, 441225
37. Bharati Budhaji Vishe
@ Bharati Dattatray Gholap
Age-38, OCC-Nil
R/at-Waghivali Vishe, Murbad, Kishore,
Dist-Thane - 421401
38. Dipika Kunal Zore
@ Dipika Deepak Pendkalkar
Age - 31, Occ - Nil,
Retibandar Rasta, Dombivali,
Kalyan (W), Thane - 421 202.
52/86
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39. Savita Gopal Rathod
Age-34, Occ-Nil
R/at-Ravtale, Chiplun, Dist-Ratnagiti,
40. Sharvari Nitin Wadekar
@ Vinati Vijay Nivalkar
Age - 34, Occ - Nil,
Lanja, harche, Dist - Ratnagiri - 416 712
41. Pratap Vinayak Shinde
Age-31, OCC-Nil
R/at-Ausa, LamJana, Tal-Ausa,
Dist-latur, 413516
42. Avinash Madhukar Wahul
Age-34, OCC-Nil,
R/at-Plot no-513, Milind Nagar,
Osmanpura, Dist- Aurangabad, 431001
43. Sanjay Madhukar Tribhuwan
Age-33, Occ-Nil,
R/at-Palkhed, Dist-Aurangabad, 423703
44. Sagar Vilasrao Bondre
Age-30, OCC-Nil,
R/at-Sayatkharda, Tal-Ghatanji,
Dist- Yavatmal, 445301
45. Swati Shashikant Maske
Age-35, Occ-Nil
R/at-Shikshak Banke javal Khandala,
Tal-Khandala, Dist - Satara, 412809
46. Vinod Sakharam Khilare
Age-33, Occ- Nil
R/at-Gunda, Gund, Dist-Hingoli, 431705
47. Varsha Yogesh Ahire
Age-38, Occ-Nil
R/at-Mu Patne, Tal-Malegaon,
Dist-Nashik, 423203
48. Pravin Jagannath Jadhav
Age-33, Occ-Nil
R/at-11, Rajwada, Pimpalgaon, Dukara,
Nashik, Dist-Nashik, 422502.
49. Varsharani Khashaba Kuchekar
Age - 35, Occ - Nil,
At/Post - Kuchekarwadi, Palaskhel,
Tal - Atpadi, Dist - Sangli - 415 315
53/86
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50. Pratibha Shankar Shewale
Age- 36, Occ - Nil,
Nashik, Dist - Nashik - 422 003
51. Kiran Shivaji Nagare
Age - 41, Occ - Nil,
Yevala, Dist - Nashik - 423403
52. Sangharatna Changdev Shinde
Age - 33, Occ - Nil,
At - Kej, Tal - Kej, Dist - Beed - 431123
53. Santoshi Satyapal Khedkar
Age - 34, Occ - Nil,
Sasra, Sakoli, Dist - Bhandara - 441102
54. Suryakant Rajaram Gaikwad
Age - 35, Occ - Nil,
Gaikwad Vasti, Pune
55. Kirankumar Dipak Saskar
Age - 36, Occ - Nil,
Sangamner, Dist - Ahmadnagar ..PETITIONERS
VERSUS
1. The State of Maharashtra.
Through the Secretary of
Department of Education & Sports,
Mantralaya, Mumbai - 400 001
2. Commissioner (Education)
Maharashtra State, Pune.
Central Building, Pune - 01.
3. Commissioner (Education)
Maharashtra State Exam Council,
17. Dr. Ambedkar Marg,
Near Lal Temple, Pune. ..RESPONDENTS
AND
WRIT PETITION NO.9939 OF 2024
1. Yogesh Narayan More
Age - 31, Occ. Nil,
At - 185K, Agave Morevadi,
Tal - Lanja, Dist- Ratnagiri - 415616
2. Sunil Suresh Gotad
Age - 32, Occ. Nil,
54/86
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At - 406, Kiran Bldg, Naren nagar,
OP Mangesh Soc Cholegaon, Thakurli,
Dombivali - 415619
3. Krupali Jysing Shinde
Age - 29, Occ. Nil,
At - Nivali Varchi, Ravanangvadi,
Tal - Dist - Ratnagiri - 415639
4. Dipak Dattaram Revale
Age - 34, Occ. Nil,
At - 796, Sahanechi Wadi,
Sangameshwar,
Tal - Sangameshwar - 415611
5. Rohit Chandrakant Kashalkar
Age - 33, Occ. Nil,
At - 57 B, Guravwadi, Beni Budruk,
Tal - Lanja, Dist - Ratnagiri
6. Prabhakar Yashwant Dhopat
Age - 35, Occ. Nil,
At/Post - Watad, Dhopatwadi,
Tal- Ratnagiri - 415613
7. Sugandha Shantaram Ambekdar
Age - 35, Occ. Nil,
At/Post - Zarewadi, Kalambatewadi,
Tal - Dist - Ratnagiri - 415619
8. Bhalchandra Dilip Durgavale
Age - 33, Occ. Nil,
At/Post - Vesvi, Tal - Mandangad,
Dist- Ratnagiri - 415208
9. Girdhar Ragho Masule
Age - 33, Occ. Nil,
Gotane, Post - Chaugaon, Tal - Dhule.
10. Renuka Chandrakant Mirgule
Age - 33, Occ. Nil,
At/Post - Watad, Dhopatwadi,
Tal- Ratnagiri - 415613.
11. Shubhada Pramod Ketkar
Age - 33, Occ. Nil,
At Post Nive BK,
Tal - Sangameshwar - 415804
12. Pranoti Rajendra Rangankar
Age - 36, Occ. Nil,
55/86
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93 B, Rangankarwadi, Ganeshgule,
Tal - Dist - Ratnagiri - 415616
13. Kundana Sadannad Kambale
@Samruddhi Liladhar Kud
Age - 36, Occ. Nil,
At - Dabhil Ambere, Tal. Ratnagiri
- 415626
14. Dinesh Chandrakant Kamble
Age - 34, Occ. Nil,
At - 117 Bauddhawadu, Post-Choravane,
Tal - Sangameshwar - 415803 ..PETITIONERS
VERSUS
1. The State of Maharashtra
Through the Secretary of
Department of Education & Sports,
Mantralaya, Mumbai - 400 001.
2. Commissioner (Education)
Maharashtra State, Pune.
Central Building, Pune - 01.
3. Commissioner (Education)
Maharashtra State Exam Council,
17. Dr. Ambedkar Marg,
Near Lal Temple, Pune. ..RESPONDENTS
AND
WRIT PETITION NO.10720 OF 2024
1) Arun Balu Jadhav
Age - 32, Occ - Nil,
R/At - Devape, Tal - Murbad,
Dist. - Thane - 421 401
2) Madhuri Arjun Jadhav
Age - 37, Occ. Nil,
R/at Jadhavwadi, Tal. Phaltan,
Dist. Satara - 415 521
3) Abhijeet Hansraj Urade
Age - 38, Occ. Nil,
R/at Wathar, Phaltan,
Dist. Satara - 415 521
56/86
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4) Nilesh Shantaram Kulaye
Age - 38, Occ. Nil,
R/at Room No. 3, Rateshwar Chawl,
Rawate Compound No. 3, Ramnagar,
Bhandup (West), Mumbai - 400 078
5) Tanishk Tejas Lokare
Age - 34, Occ. Nil,
R/at Tarnadale Road, Gawadewadi,
Dist. Sindhudurg - 416 702
6) Arti Appasaheb Patil
Age 42, Occ. Nil,
R/at Lanja, Tal. Lanja,
Dist. Ratnagiri - 416 701
7) Rajesh Chandrakant Patil
Age - 34, Occ. Nil,
R/at Gorhe, Tal. Wada,
Dist. Thane - 421 303
8) Sharda Shatrughna Bhise
Age - 34, Occ. Nil,
R/at Shahapur, Village Wasind,
Dist. Thane - 421 601
9) Mohan Bharat Shelake,
Age - 35, Occ. Nil,
R/at Mhasa, Tal. Murbad,
Dist. Thane - 421 401
10) Sandip Shivaji Barhate
Age - 30, Occ. Nil,
R/at Shirur, Takali Haji,
Dist. Pune - 412 218
11) Radhika Ranjit Phalke
Age - 30, Occ. Nil,
R/at Waifale, Tal. Tasgaon,
Dist. Sangli - 416 312
12) Rajeshwar Gopal Jadhav
Age - 33, Occ. Nil,
R/at Jeur, Tal. Akkalkot,
Dist. Solapur - 413 219
13) Prashant Jalindar Vasamale
Age - 34, Occu. Nil,
R/at Mahadeo Galli, Wadgaon,
Solapur - 413 307
57/86
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14) Santosh Shrirang Sutar
Age - 34, Occ. Nil,
R/at Hatid, Solapur,
Dist. Solapur - 413 307
15) Swapnil Dattatraya Raut
Age - 36, Occ. Nil,
R/at Kurduwadi, Tal. Madha,
Dist. Solapur - 413 208
16) Ankush Bhimrao Kunse
Age - 35, Occ. Nil,
R/at Shendola Khurd,
Amravati - 444 902
17) Sonali Ramrao Parbat
Age - 34, Occ. Nil,
R/at Ward No. 2, Babulgaon,
Yevatmal, Dist. Yevatmal - 445 101
18) Tatesh Sevakram Pete
Age - 36, Occ. Nil,
R/at Karatwadi, Railway Post,
Tal.Akot, Dist. Akola - 444 101
19) Pooja Bhausaheb Nagre
Age - 34, Occ. Nil,
R/at Rajapur, Tal. Sangamner,
Dist. Ahmednagar - 422 605
20) Sujata Sachin Garudkar
Age - 34, Occ. Nil,
R/at Tergaon, Karjat
Ahmednagar - 414 401
21) Samir Sakharam Kardile
Age - 38, Occ. Nil,
R/at Purnawadnagar, Tal. Shrirampur,
Dist. Ahmednagar - 413 709
22) Sonali Narayan Daware
Age - 35, Occ. Nil,
R/at Rumbhodi, Tal. Akole,
Dist. Ahmednagar - 222 601
23) Sangram Balkrushna Tarhal
Age - 32, Occ. Nil,
R/at Takalibhan, Tal. Shrirampur,
Dist. Ahmednagar - 413 725
24) Santosh Rajmal Telpure,
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Age - 33, Occ. Nil,
R/at Undangaon, Dist. Aurangabad - 431 112
25) Avinash Laxman Maghade
Age - 31, Occ. Nil,
R/at Samta Nagar,
Dist. Aurangabad - 431 109
26) Priyanka Naresh Narawade
Age - 35, Occ. Nil,
R/at Chalisgaon, Aurangabad,
Dist. Aurangabad - 431 105
27) Dnyaneshwar Madan Suroshe
Age - 34, Occ. Nil,
R/at Nivgha Bazar, Nanded - 431 743
28) Bajrang Raghunathrao Wagawad
Age -36, Occ. Nil,
R/at Halda, Dist. Nanded - 431 646
29) Murlidhar Vishwanath Shinde
Age - 34, Occ. Nil,
R/at Shiradhon, Tal. Khandar,
Dist. Nanded 431 707
30) Shital Nagorao Dudhambe
Age - 29, Occ. Nil,
R/at Vithai Nagar, Mudkhed,
Nanded - 431 106
31) Anteshwar Sheshrao Kagne
Age 34, occ. Nil,
R/at Raiwadi, Tal. Loha, Dist. Nanded-431 708
32) Hanumant Tukaram Shirame
Age - 35, Occ. Nil,
R/at Hadoli, Tal. Loha,
Dist. Nanded - 431 714
33) Daregave Shriram Sheshrao,
Age - 34, Occ. Nil,
R/at Muslim Galli, Hanuman Mandir,
Narsee, Tal. Naigaon, Dist. Nanded -431 709
34) Anand Baburao Rathod
Age - 33, Occ. Nil,
R/at Sanmukh Wadi, Tal. Mukhed,
Dist. Nanded - 431 715
35) Laxman Punjaji Satalwadi
59/86
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Age - 36, Occ. Nil,
R/at Himayat Nagar, Jalgaon - 431 802
36) Sachin Sahebrao Bhange
Age - 32, Occ. Nil
R/at New Nanded Vasarni,
Nanded - 431 603
37) Dnyaneshwar Madan Suroshe
Age - 34, Occ. Nil,
R/at Nivgha Bazar, Nanded - 431 743
38) Sandip Vasantrao Jadhav
Age-40, Occ.Nil,
R/at Subhan Wada, Bahiwadi,
Kolhapur Farna Nagar,
Kolhapur - 416 113
39) Sushant Siddharth Darabare
Age-32, Occ. Nil,
R/at Udgaon, Tal. Shirol,
Kolhapur - 416 101
40) Varsharani Anandrao Patil
Age - 38, Occ. Nil,
R/at Malwadi, Tal. Panhala,
Dist. Kolhapur - 416 230
41) Sangita Dinkar Choughule
Age - 36, Occ. Nil,
R/at Karveer, Datta Nagar,
Kolapur - 416 010
42) Rahul Arun Palve,
Age - 34, Occ. Nil,
R/at Samod, Tal. Jamner,
Dist. Jalgaon - 424 206
43) Sunil Sardar Vanjari
Age - 36, Occ. Nil,
R/at Rupnagar, Tal. Bhadgaon,
Dist. Jalgaon- 424 105
44) Vaishalee Gajanan Navare
Age - 33, Occ. Nil,
R/at NER, Tal. NER,
Dist. Yevatmal - 445 102
45) Nikhil Suresh Borkute
Age-33, Occ. Nil,
R/at Akpuri, Tal Yavatmal,
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Dist. Yavatmal - 445 301
46) Prakash Vilas Kongalwar
Age - 31, Occ. Nil,
R/at Telang Takali,
Tal. Kelapur, Dist. Yavatmal - 445 302
47) Shudhodhan Vitthalrao Mhaske
Age - 37, Occ. Nil,
R/at Masla, Tal. Gangakhed,
Dist - Parbhani - 431 514
48) Priyanka Achutrao Jadhav
Age - 30, Occ. Nil,
R/at Sailu, Tal. Sailloo,
Dist. Parbhani - 431 503
49) Minakshi Mahadeo Adhao
Age - 34, Occ. Nil,
R/at Post Palshi Supo, Tal. Jalgaon,
Dist. Buldhana 443403
50) Shivaji Dnyaneshwar Jadhav
Age - 36, Occ. Nil,
R/at Mera Khurd, Tal. Chiklhli,
Dist. Buldhana - 443 201
51) Avinash Dnyaneshwar Suroshe
Age - 33, Occ. Nil,
R/at Duha, Tal. Buldhana,
Dist. Buldhana - 443 106
52) Nilesh Ishwar Halmare
Age - 35, Occ. Nil,
R/at Bhandara, Dist. Bhandara - 441 904
53) Vilas Keshav Mohutkar
Age - 31, Occ. Nil,
R/at Umri, Post Mangli,
Tal. PAONI, Dist. Bhandara - 441 910
54) Pramod Ramlal Uniwar
Age - 33, Occ. Nil,
R/at Amgaon, Tal. Desaiganj,
Dist. Gadchiroli - 441 207
55) Ganesh Dnyaneshwar Borkar
Age - 30, Occ. Nil,
R/at Tondgaon, Washim,
Dist. Washim - 444 505
61/86
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56) Sachin Dnyanoba Waghmare
Age - 33, Occ. Nil,
R/at Khudag, Tal. Sengaon,
Dist. Hingoli - 431 542
57) Sharad Ravindra Bodade
Age - 40, Occ. Nil,
R/at Kamothe, Tal. Panvel,
Dist. Raigad - 410 209
58) Prashant Shivaji Gadade
Age - 28, Occ. Nil
R/at Anjansoda BK, Tal. Chaurk, Dist. Latur
59) Minakshi Shivajirao Shingare
Age - 40, Occ. Nil,
R/at Partur, Tal. Partur,
Dist. Jalna - 431 501
60) Vilas Popat Patil
Age- 35, Occ. Nil,
R/at Nikumbhe, Tal. Dhule,
Dist. Dhule - 424 006
61) Nilima Madhukar Sanap
Age -31, Occ. Nil,
R/at Someshwar Nagar,
Barshi Road, Beed,
Pin Code 431 122
62) Kalpesh Kashinath Ghawali,
Age - 34, Occ - Nil,
Room No. 510, Ghavalwadi,
Near ST Stand, Dorle,
Ratnagiri - 415 6256 ...PETITIONERS
VERSUS
1) The State of Maharashtra
Through the Secretary of
Department of Education & Sports,
Mantralaya, Mumbai - 400 001
2) The Commissioner (Education)
Maharashtra State, Pune
Central Building, Pune - 01
3) Commissioner (Education)
Maharashtra State Exam Council,
17, Dr. Ambedkar Marg,
Near Lal Temple, Pune ...RESPONDENTS
62/86
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AND
WRIT PETITION NO.10721 OF 2024
1) Dipak Vasudeo Dingankar
Age - 33 Occu - Nil
At - Bhatgaon, Tal - Guhagar, Dist - Ratnigiri
2) Nitin Laxman Sahare
Age - 36, Occ. Nil,
At - Mardi, Near Hanuman Mandir,
Tal. Teosa, Dist. Amravati - 444 904
3) Ramdas Pandurang Wagadkar
Age - 31, Occu. Nil,
At - Plot No. 72, At Post Wakad,
Tal. Bhokar, Dist. Nanded - 431 801
4) Rajshree Manikrao Lahane
Age - 34 , Occ. Nil,
At - Pimpaldari, Tal. Gangakhed,
Dist. Parbhani - 431 514
5) Santosh Shivling Hingmire
Age - 29, Occ. Nil,
At - Kelgaon, Tal. Sillod,
Dist. Aurangabad - 431 112
6) Madhuri Anandrao Nale
At - Saswad, Tal. Phaltan,
Dist. Satara - 415521
7) Sheetal Prashant Bhokare
Age - 35, Occ. Nil,
At - Bhilwadi, Tal. Palus,
Dist. Sangli - 416303
8) Sujata Sitaram Sonwalkar
Age - 37 Occ. Nil,
At - Songaon, Tal. Baramati,
Dist. Pune - 412 102
9) Praveen Shahaji Shendge
Age - 29, Occ. Nil,
At - Kharatwadi, Post Pimpalegaon,
Tal. Shrigonda, Dist. Ahmednagar - 413 703
10) Kavita Prabhakar Khedkar
Age - 34, Occ. Nil,
At - Nimblak, Tal. Ahmednagar,
Dist. Ahmednagar - 414 111
63/86
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11) Nagesh Sanjay Pophale
Age - 33, Occ. Nil,
At - Hirdav, Tal. Lonar,
Dist. Buldhana - 443 302
12) Rahul Balashaeb Shirsat
Age - 33, Occu. Nil,
At - Shirsatwadi, Mahadev Mandir,
Near Mahadev Mandir, Tal. Pathardi,
Dist. Ahmednagar - 414 102
13) Maruti Pandurang Bandgar
Age - 34, Occ. Nil,
At - Ankdhal Post Chinke,
Tal. Sangola, Dist. Solapur - 413 308
14) Rakshanda Dilip Deore
Age - 32, Occ. Nil,
At - Plot No. 1, Bunglow No. 1,
Chandrawel Phase - 2, Nakane Road,
Walwadi Shiwar Deopur, Dhule - 424 002
15) Lata Nathu Pardhi
Age - 39, Occu. Nil,
At - Juni Wasti, Killa Ward,
Tirora, Tal. Tirora, Dist. Gondiya - 441 911
16) Priyanka Kailash Narwade
Age - 35, Occu. Nil,
At - Chitegaon, Tal. Paithan,
Dist. Aurangabad - 431 105
17) Neha Shriram Kutafale
Age - 33, Occ. Nil,
At - Mauli Apt Godbole,
Plot Dabki Road, Dist. Akola - 444 002
18) Sanjay Baburao Rathod
Age - 37, Occ. Nil,
At - Chakucha Tanda,
Tal. Gevrai, Dist. Beed - 431 143
19) Dipali Digambar Hawale
Age - 33, Occu. Nil,
At - Kolher Road, Sanjay Nagar,
Georai, Dist. Beed - 431 127 ...PETITIONERS
VERSUS
1) The State of Maharashtra
Through the Secretary of
64/86
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Department of Education & Sports,
Mantralaya, Mumbai - 400 001
2) The Commissioner (Education)
Maharashtra State, Pune
Central Building, Pune - 01
3) Commissioner (Education)
Maharashtra State Exam Council,
17, Dr. Ambedkar Marg,
Near Lal Temple, Pune ...RESPONDENTS
...
AND
WRIT PETITION NO.8496 OF 2024
1) Syed Azizoddin Syed Gyasoddin Qauzi,
Age 33 years, Occ. Nil,
R/o. At present Nagar Naka Road, Hyder
Baugh, Nanded, Tq.& Dist. Nanded
2) Sabiha Tabassum Ishaque Shah,
Age 30 years, Occ. Nil,
R/o. At present near Sadad Masjid
Azam Colony, Roshan Gate, Ch. Sambhajinagar
Tq. & Dist. Sambhajinagar.
3) Munzreen Kausar Abdul Nasir,
Age 32 years, occ. Nil.
R/o. At present Ghat Road, Behind Chhajed Oil
Mil, Chalisgaon, Tq. Chalisgaon, Dist. Jalgaon
4) Mohammad Arifuddin Mohammad Hakimuddin
Age 38 years, Occ. Nil,
R/o. At present Ghat Road, Behind Chhajed Oil
Mill, Chalisgaon, Tq. Chalisgaon, Dist. Jalgaon.
5) Arshiya Naaz Hamzakhan,
Age 26 years, Occ. Nil,
R/o. At present New Baijipura,
Chalisgaon, Tq. Chalisgaon, Dist. Jalgaon
...PETITIONER
VERSUS
65/86
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1) The State of Maharashtra
Through Secretary, School Education
Department, Mantralaya, Mumbai-32
2) The Commissioner of Education
Maharashtra State,
Central Building, Pune ...RESPONDENTS
AND
WRIT PETITION NO.12566 OF 2024
Usha d/o Shankarrao Kendhe
Age 45 years, Occ. Education,
R/o C/o. Sudam More, Plot No. 13S No. 11,
Gurukrupa Colony, Sudhakar Nagar Road,
Near Ganga Godavari Lawns, Satara Parisar,
Chh. Sambhajinagar-431003 ...PETITIONER
VERSUS
1) The State of Maharashtra
Through its Principal Secretary
School Education and Sports Department,
Mantralaya, Mumbai.
2) The Commissioner (Education)
Maharashtra State, Pune
Having Office at Annibesant Road,
District Pune
3) The Chairman Central Board of Secondary
Education, Shiksha Kendra-2 Community
Centre at Preet Vihar, Delhi
4) National Council of Teachers Education
thr. Chairperson, Office at G-7, Dwarka Near
Metro Station, New Delhi
(Resp. Nos.3 and 4 deleted as per courts order dated
10.12.2024) ...RESPONDENTS
AND
66/86
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WRIT PETITION NO. 10354 OF 2024
Shridhar Vilasrao Sawant,
Age 41 years, Occ. Job,
R/o. At post Gundge Patan,
District Satara ...PETITIONER
VERSUS
1) The State of Maharashtra
Through its Secretary
School Education and Sports Department
Mantralaya Mumbai.
2) The Commissioner (Education)
Maharashtra State, Pune
Having Office at Annibesant Road,
District Pune.
3) The Pavatra Portal,
Working Under the
Commissioner (Education) Pune
Tq. & Dist. Pune
4) Central Board of Secondary Education
New Delhi
5) Maharashtra State Council of Examination
Pune, Taluka and District Pune
6) National Council of Teacher Education
Through Chairperson,
Office At G-7, Dwarka Near Metro Station
New Delhi ...RESPONDENTS
AND
WRIT PETITION NO.13500 OF 2024
1) Santosh Bhikandas Nagargoje,
Age 34 years, Occ. Education,
R/o. At Wadgaon Gundha Post Adgaon,
Tq. & Dist. Beed.
2) Rahulkumar Dnyanoba Yedake,
Age 30 years, Occ. Nil,
R/o. Ghatnandur Post Ghatpimpri,
Tq. Bhoom, Dist. Osmanabad.
67/86
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3) Vikram Ganesh Lavhate,
Age 31 years, Occ. Education,
R/o. At post Talegaon Bhokardan,
Tq. & Dist. Jalna.
4) Yogesh Bajarang Baravkar,
Age 34 years, Occ. Nil,
R/o. At post Dongerkinhi,
Tq. Patoda, Dist. Beed. ...PETITIONERS
VERSUS
1) The State of Maharashtra
Through its Secretary
School Education and Sports Department
Mantralaya Mumbai.
2) The Commissioner (Education)
Maharashtra State, Pune
Having Office at Annibesant Road,
District Pune.
3) The Pavatra Portal,
Working Under the
Commissioner (Education) Pune
Tq. & Dist. Pune
4) Central Board of Secondary Education
New Delhi
5) Maharashtra State Council of Examination
Pune, Taluka and District Pune
6) National Council of Teacher Education
Through Chairperson,
Office At G-7, Dwarka Near Metro Station
New Delhi ...RESPONDENTS
...
Advocates for the Petitioners in respective matters : Mr. S.S. Thombre,
Mr. R.S. Deshmukh Sr. advocate i/b. Mr. V. R. Gargade, Mr. Kuthwad
Manoj Ramdas, Mr. M.R. Wagh, Mr. D.R.Shelke, a/w Mr. S.H. Rathod,
Mr. Sanjeev Bapu Deore and Mr. A.R. Syed,
Advocate for Respondents - State : Mr. Birendra Saraf Advocate General
a/w Mr. A.B. Girase Government Pleader, S.K. Tambe, Addl.G.P. and
Ms. Neha B. Kamble AGP in all Writ Petitions
Advocate for Applicant (Intervenor) in CA/3738/2024: Mr. V.D. Sapkal,
Senior Counsel i/b. Mr. S. R. Sapkal
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Advocate for Respondent No.5 in WP/7128/2024 : Mr. Swapnil Joshi a/w
Mr. Chetan Chaudhari and Mr. Mahendra Swami i/b M/s. J.P. Legal
Associates
Advocate for Respondents : Mr. S.S. Deve and Mr. Sachin V. Kuptekar for
National Council of Teachers Education in respective matters
Advocate for Respondent : Mr. A.R. Nikam for Maharashtra State Exam
Council in respective Writ Petitions
...
CORAM : MANGESH S. PATIL &
PRAFULLA S. KHUBALKAR, JJ.
Reserved on : 14.12.2024
Pronounced on : 14.02.2025
JUDGMENT (MANGESH S. PATIL, J.) :
Considering commonalty of the issues raised in all these petitions from different benches of the High Court, those have been clubbed together, heard together and are being disposed of by this common judgment.
2. Rule. It is made returnable forthwith. Learned Advocate General Mr. Birendra Saraf, and the learned advocates for the respective respondents waive service. Considering the urgency and the ramification since challenges are put up to the entire merit list prepared by the Board of Examination of the State of Maharashtra, the matters are heard finally at the stage of admission.
3. At the outset, it would be apt to cull down the common issue to be addressed in all these petitions :
Whether candidates from the reserved category who have availed the concession to become eligible to participate in the examination to select the candidates for a post, can migrate to an 69/86 WP.8610.24.TET.odt + open/unreserved category on the basis of their scores in the selection examination.
4. All these petitions put up a challenge to the merit list published on 25.02.2024 for recommending the candidate to individual establishments for recruitment of teachers through an online portal viz. Pavitra Portal, evolved in the light of directions of this Court of undertaking the process.
5. In order to appreciate the issue in the proper perspective, it would be apposite to peep into the history. In the light of the provision of Section 23 of the Right of Children to Free and Compulsory Education Act, 2009 (RTE Act), the qualification for appointment and terms and conditions of the service of the teachers, are expected to be provided for ensuring quality of education imparted to children. The Central Government established National Council for Teacher Education (NCTE) on 23.08.2010 as an apex body to lay down the qualification for appointment of teachers. The NCTE laid down the qualification for a person to be appointed as a teacher to teach Class I to VIII on 23.08.2010. It prescribed clearance of Teachers Eligibility Test (TET) as an essential qualification for appointment of teachers. By issuing notification on 11.02.2011 it also laid down methodology of the TET examination. It was stated that the qualifying marks would be 60% or more at the TET examination. It also enabled the Governments, local bodies and government aided and unaided institutions to relax this 70/86 WP.8610.24.TET.odt + passing percentage for reserved category students under the extant reservation policy. The NCTE itself by notification dated 29.07.2011 provided the relaxation up to 5% in the qualifying marks for the reserved category candidates.
6. The State of Maharashtra by Government Resolution dated 13.02.2013 and pursuant to the provision of Section 23 of the RTE Act and the aforementioned NCTE guidelines made TET as a mandatory qualification for teachers in the State. By another Government Resolution dated 06.03.2013 it was directed that the TET qualification should be acquired by 31.03.2015, which was subsequently by GR dated 20.08.2013, deleted.
7. Government Resolution dated 23.08.2013 enabled a candidate to appear for the TET any number of time to improve his score.
8. In accordance with the NCTE guidelines, the Government of Maharashtra come out with resolution dated 07.02.2019 and granted concession of up to 55% in the qualifying marks in respect of reserved category candidates. Pursuant to the directions of this Court in PIL No.8/2015 the Government of Maharashtra passed Government Resolution on 23.06.2017 and made a provision of Pavitra Portal which was visible to all the candidates participating in the recruitment process of teachers. It also mandated Teachers Aptitude and Intelligence Test (TAIT) as the competitive examination further providing that the marks obtained in that test as a parameter for preparation of the merit list. It 71/86 WP.8610.24.TET.odt + was also provided therein that the candidate will have five chances to improve their score at the TAIT.
9. The State Government issued GR on 07.02.2019 and sought to undertake and operate the Pavitra Portal expressly declaring that recruitment to the post of Shikshan Sevak would be conducted on the basis of the scores in TAIT. Private Educational Institutes were given option to follow the selection on the basis of merit in the TAIT plus the performance at the interview. Though initially it enabled a candidate to give five attempts at the TAIT examination, the relevant clause 3.4 from this GR was modified by GR dated 10.11.2022 making it mandatory for a candidate to appear at a fresh TAIT every time and declaring that the previous score at TAIT would not be considered.
10. In the light of such NCTE guidelines and various Government Resolutions the respondent - Maharashtra State Council of Examination, Pune (MSCE) conducted TAIT examination for selection of teachers in different schools of Zilla Parishad, Municipal Corporation, Nagar Parishad and private managements, in the year 2023. A merit list was displayed on 25.02.2024 and on the next date i.e. 26.02.2024 it was displayed on the portal that the candidates who had taken benefit of reservation in respect of their scores at the TET or CTET will not be considered for unreserved category. All these petitions take exception to this merit list published on 25.02.2024 and some of them seek its correction and in 72/86 WP.8610.24.TET.odt + some petitions even the subsequent notification put up on 26.02.2024 on the website is challenged.
11. The thrust of the submissions of all the learned advocates of the petitioners is to the effect that the score at the TET or CTET merely provides eligibility and the ultimate selection was declared to be purely on the basis of the scores of the candidates at TAIT. Their stand is that any concession extended to reserved candidates just to make them eligible cannot deprive them of migrating to unreserved category on the basis of their merit at the selection examination TAIT. Once it is declared that the selection of the candidates was to be purely on the basis of their scores at TAIT, ignoring their merit in TAIT would be contrary to the aim and object of Section 23 of the RTE Act, of maintaining standard of education. If the selection criteria was only to be the scores at TAIT, it would be illogical and illegal if meritorious candidates at TAIT who, in spite of merit are denied such migration merely because of having deservedly received some concession in the eligibility criteria. In order to substantiate their such submission they would rely upon the decisions in the matter of Vikas Sankhala and Ors. Vs. Vikas Kumar Agarwal and Ors.; AIR 2016 SC 5265, Saurav Yadav and Ors. Vs. State of Uttar Pradesh and Ors.; 2021 AIR (SC) 233, Bharat Sanchar Nigam Ltd. and Ors. Vs. Sandeep Choudhary and Ors.; AIR 2022 SC 2975, Sadhana Singh Dangi and Ors. Vs. Pinki Asati and Ors.; (2022) 2 SCC 401.
12. They would also rely upon couple of decisions of this Court 73/86 WP.8610.24.TET.odt + in the matter of Charushila Tukaram Chaudhari and Ors. Vs. The State of Maharashtra and Anr.; 2019 (5) AIR Bom R 561 and Sayali Nitin Inamke Vs. State of Maharashtra and Ors.; 2023 DGLS (Bom.) 3581.
13. The other limb of the submission of the learned advocates for the petitioners is based on the usual stand in such matters of changing the rules of the game after it was played. They submitted that at no point of time the candidates were notified that such of the reserved candidates who would obtain some concession at the TET or CTET would not be permitted to migrate to the unreserved category. However, the impugned communication, by way of notification on the website on 26.02.2024, after publication of the merit list was received by them as a bolt from the blue. Had there been any such notification at the earlier point of time the reserved category candidates could have participated at the TAIT without claiming any reservation. They, therefore, submitted that such subsequent change in the stance by way of notification, after publication of the merit list is an after thought and is an attempt to salvage some ground and justify the wrong.
14. The learned advocates of the petitioners would also cite certain instances, wherein, some candidates having scored less at the TAIT, either from the reserved category or unreserved category, find place in the merit lists in the unreserved category, and some candidates claiming reservation in spite of having scored more at the TET are missing in the TAIT merit list and could have easily be placed in the 74/86 WP.8610.24.TET.odt + unreserved category on the basis of their score at the TAIT.
15. The learned advocates for the petitioners would submit that the whole exercise of preparing such a merit list is contrary to the reservation policy and the trite principles of law, and prevents reserved category candidates to be placed in the unreserved category purely on the basis of their merit in the selection examination.
16. Per contra, the learned Advocate General would, at the outset taken a stand that the issue being raised by the petitioners is no longer res integra in the light of the decision of the Supreme Court in the matter of Govt. of NCT Delhi and Ors. Vs. Pradeep Kumar and Ors.; AIR Online 2019 SC 2024. He would advert our attention to paragraph Nos.23 to 27. He would submit that since it is a matter of quality of education to be maintained, the performance at the TET or CTET is also equally important. It was prescribed that the 60% score at the TET was the benchmark to maintain this quality. Every candidate was given any number of opportunities to better the score precisely for this reason. The reserved category candidates who were otherwise not eligible could become eligible for appearing at the TAIT by receiving 5% of concession in the marks at the TET or CTET. It is only because of such concession that they were eligible to appear at the TAIT. He would submit that precisely for this reason, Pradeep Kumar (supra) expressly laid down that a reserve category candidate having obtained concession in respect of score at the qualifying examination of CTET, irrespective of their merit in 75/86 WP.8610.24.TET.odt + the TAIT, cannot seek to migrate to the unreserved category. He would therefore submit that Pradeep Kumar (supra) lays down the settled position of law and in itself is sufficient to negate petitioners' claims.
17. The learned Advocate General would also quote before us certain instances qua specific candidates. He would demonstrates that though the score of a reserved category candidate at the TAIT is more than a general category candidate or even a reserved category candidate from the merit list from unreserved category, had scored more than him at the TET/CTET. He would, therefore, submits that merely by pointing out that an unreserved category candidate scoring less than the reserved category candidate at TAIT finding place in the merit list would be misleading unless even the respective scores at the TET/CTET are considered. He would submit that in any case this principle has been applied uniformly and cannot be taken exception of.
18. The learned Advocate General would further submit that the Pavitra Portal is a complex matter. The scores at TET, CTET and TAIT are not the only relevant considerations. It is merely a platform so that the candidates can see the vacancies and opt for particular institutions and the posts. It is a common portal for all the educational institutions across the State irrespective of whether it is a Zilla Parishad run school or school being run by local bodies but even the private institutions, aided or unaided. The lists are prepared on the basis of the options exercised by the candidates and availability of the posts according to the merit. 76/86
WP.8610.24.TET.odt + Therefore, merely by pointing out the individual merit without the other relevant considerations would not be sufficient to establish discrimination or arbitrariness in preparation of the merit list.
19. As regards the stand of the petitioners about the notification having been put up on the portal after preparation of the merit list, the learned Advocate General would submit that the stand is fallacious. He would submit that the office memorandum was issued by the Ministry of Personnel, Public Grievances and Pensions, of the Department of Personnel and Training, Government of India dated 01.07.1998 and 04.04.2018. It was expressly notified that migration of a reserved category candidate to unreserved category would not be available to the candidates of the reserved category who had secured relaxation in respect of age, experience etc. He would submit that the notification dated 26.02.2024 put up on the website was nothing but a reiteration of the extant policy which is being followed consistently. He would submit that it is not a matter of justifying the merit list ex post facto.
20. Lastly, the learned Advocate General would submit that the decisions cited on behalf of the petitioners are peculiar to the individual cases and do not address the exact issue in the factual scenario, particularly in the light of Pradeep Kumar (supra).
21. The rival submissions now fall for our consideration. As can be appreciated, the fate of these matters and the challenge put up to the merit list hinges on the issue which we have formulated herein above. 77/86
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22. Whether the TET - CTET merely provides for eligibility of a candidate or whether it is something more than that, touching the quality of education to be imparted is the basic issue common to all these petitions. In our considered view, with respect, the issue has been squarely covered by Pradeep Kumar (supra) and no different view is possible. The observations in Pradeep Kumar (supra) from paragraphs No.23 to 27 are relevant and read as under :
"23. The other distinguishing aspect in Vikas Sankhala (supra) is that the candidates who had applied under the reserved category belonged to Rajasthan. For the selection and aspirants from the same State i.e., Rajasthan, the Court allowed such candidates to migrate to the unreserved category. In the present case, however, the candidates (i.e. the respondents) belong to States other than Delhi. Being OBC (outsiders), they could have been considered only under the unreserved category if they secure at least 60% marks in the CTET. The respondents admittedly did not secure 60% and thus were ineligible. Moreover, an OBC candidate not certified in the State/Territory outside of Delhi cannot be eligible to avail of employment in reserved category posts earmarked for OBCs who are certified by the Delhi Government.
24. It is important to keep in mind that the respondents are competing for general category vacancies. All others in this group have obtained their CTET eligibility qualification, securing the normal pass marks without availing any relaxation of pass norms. On the other hand, the respondents despite their lesser marks in the CTET examination, could qualify only because they availed the relaxation benefits as OBC category examinees. Their eligibility qualification is secured under relaxed norms meant for OBC category and therefore we do not think it is proper to consider them to be eligible for the general category vacancies and contention to the contrary is unacceptable.
25. The respondents with their CTET qualification under relaxed norms would be eligible for OBC category posts provided 78/86 WP.8610.24.TET.odt + their OBC status is certified and recognized by the Delhi government. But such not being the case, they are ineligible for the reserved category vacancies. To allow them to migrate and compete for the open category vacancies would not be permissible simply because, they have secured the CTET qualification with relaxation of pass marks meant for those belonging to the OBC category. As the respondents have not secured the normal pass marks for general category, their eligibility for the general category vacancies is not secured. Therefore, their performance in the selection examination would be of no relevance, in the present process.
26. As earlier discussed, this case concerns qualifications obtained with concession in pass marks. Such concession would have a direct impact on standards of competence and merit in the recruitment of Special Education Teachers. The principles of reservation under the Constitution of India are intended to be confined to a specifically earmarked category and the unreserved category must be protected, to avoid dilution of competence and merit. If Vikas Sankhala (supra) is interpreted shorn of its peculiar facts, as has been suggested by the respondents' counsel, it would in our perception, considering that respondents secured the qualification under relaxed norms, would lead to dilution of merit in the unreserved category. The arguments made to the contrary by the respondents is therefore rejected.
27. In view of the forgoing, the High Court and the Tribunal erred in granting relief to the respondents. The impugned judgment of the High Court of Delhi in Writ Petition (C) No. 557 of 2019 dated 21.1.2019 is set aside and this appeal is allowed. No order as to costs."
As can be noticed, the decision in the matter of Vikas Sankhala (supra) has also been incidentally distinguished by Pradeep Kumar (supra). The observations in paragraph No.26 even address the impact on the standards of competence and merit in respect of recruitment of the teachers. It has been held that relaxation in qualification would lead to dilution of the standards of education. 79/86
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23. True it is, as laid down in catena of decisions that while undertaking preparation of any list in respect of a recruitment processes providing for vertical reservation under Article 16(4) of the Constitution of India or horizontal one, under Articles 15(3) and 16(1), invariably 50% of the seats are to be allotted purely on merit at the qualifying examination irrespective the categories to which the candidates belong. It is thereafter that the respective reservations of different classes have to be worked out. This is being consistently followed in the light of the celebrated judgment in the matter of Indira Sawhney Vs. Union of India and Ors.; 2000 (1) SCC 168.
24. Saurav Yadav (supra), followed thereafter in many matters including Bharat Sanchar Nigam Ltd. (supra), which in turn also refers to Sadhana Singh Dangi (supra), reiterated this principle. In our considered view, the submission of the learned advocates for the petitioners referring to the decisions in the matter of Saurav Yadav, Bharat Sanchar Nigam Ltd. and Sadhana Singh Dangi (supra), and even referring to the decisions of the division benches of this Court in the matter of Charushila Tukaram Chaudhari and Sayali Nitin Inamke (supra), is not relevant for the determination of the issue before this Court in these matters which is as to if having become eligible by deriving the benefit of reservation and having scored less than 60% which is the benchmark provided for passing the TET/CTET, the candidates of the reserved category can be allowed to migrate to the unreserved category solely on the basis of their merit at 80/86 WP.8610.24.TET.odt + the selection examination - TAIT. This is the precise issue considered and decided in the matter of Pradeep Kumar (supra), in the process distinguishing the other judgment relied upon by the petitioners, in the matter of Vikas Sankhala (supra).
25. The dispute in Saurav Yadav (supra) was regarding adjustment of vertical reservation vis a vis horizontal reservation for women. This is not the issue before us.
26. Once having understood the peculiarity of the matters in hand in the light of Pradeep Kumar (supra), the performance at the TET/CTET also being a relevant consideration in light of Section 23 of the RTE Act, going to the root of quality and standard of the education to be imparted and is not merely a screening or preliminary examination, the decisions in the matter of K. Manjusree Vs. State of A.P. and Ors.; AIR 2008 SC 1470, Jitendra Kumar Singh and Anr. Vs. State of U.P. and Ors.; 2010 (3) SCC 119, Ramnaresh @ Rinku Kushwah and Ors. Vs. State of Madhya Pradesh and Ors.; 2024 DGLS (SC) 759, Deependra Yadav and Ors. Vs. State of Madhya Pradesh and Ors.; AIR 2024 SC 2147, would not be applicable to the fact situation of the matters in hand. In all these matters the issue was regarding the performance at the qualifying examination, wherein following the consistent line in the light of Indira Sawhney (supra), the reserved category candidates were allowed to migrate to the unreserved category purely based on their merits at the qualifying examination. Precisely for this reason even the decisions in 81/86 WP.8610.24.TET.odt + respect of relaxations obtained by a reserved category candidate in respect of fees and age limit being not considered as operating against the claim of the reserved category candidates for migration to the unreserved category, would not be applicable to the matters in hand.
27. As regards the stand of the petitioners that they were not made known that they would not be entitled to migration and it is only after publication of the merit list that the notification in question dated 26.02.2024 was uploaded, as has been rightly submitted by the learned Advocate General, this was the extant policy as per the D.O.P.T. memoranda dated 01.07.1998 and 04.04.2018. Again, no such prior intimation in the form of a condition in the advertisement or notification would be necessary inasmuch as this is the law of the land which has been declared by the Supreme Court. Since it is a matter of following policy of reservation, as has been rightly put by the learned Advocate General, notification dated 26.02.2024 is nothing but reiteration of the policy. It is not a case of changing the rules of the game. Having derived concession to reach the benchmark, for appearing at TAIT, the petitioners can be said to have knowledge about the consequences. Even without such notification dated 26.02.2024, the same principle would apply, preventing them from migrating to the unreserved category. Therefore, even this submission of the learned advocates for the petitioners is not legally tenable.
28. Their can be no debate as regards importance of TET/CTET, 82/86 WP.8610.24.TET.odt + qua the standard of the education to be maintained, as interpreted and laid down in Pradeep Kumar (supra). The challenge to the merit list which prevents the candidates who have become eligible to appear at the TAIT in spite of having scored less than the benchmark of 60% at the TET/CTET, to migrate to the unreserved category, is not legally sustainable.
Writ Petition No.8610/2024
29. Additionally the challenge in this petition is to the merit list as being unconstitutional and contrary to the policy of reservation. The submission of the learned advocate Mr. Rathod for the petitioners is fallacious. It needs to be emphasized that reserved category candidates who have secured the benchmark of 60% at the TET/CTET and are eligible to appear at the TAIT can easily migrate to the unreserved category in light of the trite principle reiterated by the Supreme Court time and again as discussed herein above. Since it is a matter of quality and standard of education to be imparted by the teachers teaching to standard I to VIII, they cannot be made to face the challenge by the reserved category candidates who were not eligible but for relaxation of up to 5% of marks at the basic TET/CTET examination.
30. The affidavit-in-reply filed in Mr. Rathod's matter, detail statistics has been provided to demonstrate that following the policy of reservation, many reserved category candidates could easily migrate to the unreserved category having not received any concession in their score 83/86 WP.8610.24.TET.odt + at TET. It is pointed out that 2410 candidates belonging to reserved category who had not availed concession in marks form 68.85% of the list of 3500 candidates. It is also pointed out that over all percentage of reserved category candidates is 90.17% (9995) in respect of total 11085 posts under the merit list published on 25.02.2024. It has also been pointed out that in the lists published on 25.06.2024 and 11.07.2024, 69.12% (828) and 88.81% (2936) candidates respectively, could easily migrate having not availed any concession in respect of the score at TET. It cannot be said, therefore, that the norm applied for preventing migration of reserved candidates who were otherwise not even eligible to appear at the TAIT from migrating to unreserved category based solely on their merit at the TAIT, is not discriminatory or unconstitutional. WP No.7922/2024 and WP No.4827/2024
31. In these two writ petitions, apart from the issue involved in the other writ petitions one additional issue has been raised. All these petitioners claim to have completed their education through Urdu medium. They are, therefore, aspiring to be appointed as assistant teachers in Urdu medium schools. Their stand is that due to non- availability of candidates from Urdu medium, about 1150 vacancies remained in spite of the recruitment process having been undertaken. Though they have become eligible to appear at TAIT, having derived concession of 5% marks in the scoring at the TET/CTET, now that they 84/86 WP.8610.24.TET.odt + have cleared TAIT and have reasonably fared well, it would be appropriate if they can be considered for filling these number of vacant seats. They are aggrieved that their such reasonable request is also not being considered by the respondent No.2 - Commissioner.
32. In our considered view, if at all, all these petitioners having become eligible to appear at TAIT by getting the concession to reach the benchmark for becoming eligible to appear at TAIT, merely because they have some additional advantage having themselves completed education through Urdu medium and could be of some aid to the Urdu medium schools in imparting education and merely because there are seats going vacant, they cannot be permitted to migrate to the general category, the common thread being prohibition to such migration to unreserved category once having derived the benefit of concession, to be eligible to appear at the qualifying examination - TAIT.
33. It would be a matter of policy for the State Government to explore as to how to come out of the situation when these number of posts are going vacant in respect of teachers to be appointed in Urdu medium schools. This Court in exercise of the powers under Article 226 of the Constitution of India would be loath in taking some view in the policy matters. Consequently, even both these petitions are liable to be dismissed.
34. For the aforementioned reasons all the writ petitions are dismissed.
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34. All pending civil applications are disposed of.
35. Rule is discharged.
[ PRAFULLA S. KHUBALKAR] [ MANGESH S. PATIL ]
JUDGE JUDGE
habeeb
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