Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(m) in The Calcutta Hackney-Carriage Act, 1919

(m)drives in the carriage any animal which is not so secured as to be under the control of the driver;