Supreme Court - Daily Orders
Surender Kumar vs The State Of Haryana on 7 July, 2014
\226 ITEM NO.305 COURT NO.8 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 227/2009
SURENDER KUMAR Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(With appln. (s) for directions)
Date : 07/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE J.CHELAMESWAR
HON’BLE MR. JUSTICE A.K.SIKRI
For Petitioner(s) Mr. Shiv Sagar Tiwari, Adv.(Not Present)
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
No one has appeared on behalf of the petitioner.
List in due course.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2014.07.09 11:59:55 IST Reason: