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Karnataka High Court

Sri M G Swamy S/O Jawarappa vs Sri V Hutchan S/O Venkatesh on 22 April, 2009

Author: K.Ramanna

Bench: K.Ramanna

 V"Hut¢hén*T'L *

IN THE H;<}H COURT 0;? KARNATAKA AT BAr;;3;§L¢:f£gVL"4« 3

DATED THIS THE % 22nd DAY OF APRz:.,"é§09-fl V'  =  H

BEFCEREI'  

THE H()N'BLE MR.JUSTI¢:"~;_ £§.:é3iMAI~::§A.. «. " 

CRIMNAL RE WSION Péflfrzogv N00, 23 ?ég.:2'<:--:§j6  

BETWEEN:

M G Swaxzay

S/<3 Jawamppa '  :  _  - 

48 yrs, MuflusOg€."V1'fi;,fi§e 85"-_Pofs1'"'    ~ 
Kusha1nagarH__o§3'ii"  " X ..   .
S(}mwarpetTaIuk_:' » é   

Kedagu Dis_i:1i:ij(:t;',_  '«1.::__ _  "  "   Petitioner

"  " {By sfi R Bhagat, Adv.)

AND:

E.' 0 Vfflkatesh' «  "~ .

V   Kushalnagar .H€§b£i

73?--.yi1%g. cfo  V'B;§£1ana Mandi
B.M;Road,  B

Somwarpet

_  jv '  District.  Respondent

(By Srivaishnavi Law Associatcts, Aévs) This criminal revision pctifion is filed ungicr Section 397 6:.

"Cr.P.C. prayixzg ta 3:221: aside: the juégmeut and orcier dated 1- ..,__41'2-2006 passed by the P.{}., FTC, Kodagu Madikeri in Cri.A.No.12/2003 confirming the judgment and crcier passed by 2003 .
cu (Jr.£)1:1) 65 JMFC, Somwarpct in C.C.N<).268j'93__':§1 r;:a[té:1""

This criminal revision pcfition cijming39:11"fQrA.admi:§s:ip11:1Vthis day, the Court made the following: --

0 R ' Thfi colmsci for 'as xfiréflhvvas power of attorney heldcr of Vrespo31:Vifr:1::':'f_ ;V?€:I'I1SCd the GPA firxecutcci by the filcd in flit:

rcgisfzy on V. £:I;{c"t§0mpromis& pctjficn filed under Scqfibiiv uciiii petitio11c:1' as Wfin as GPA halcier of ufhthe order in E-Zxscution Petition NCLQ4/2{}_O4 oiithc: fiié. Judge, Sr,}Z)n, Madikefl as Wei} as ::>_f joifi' in-smo dated 21-03-2009 and memo dated ?5g.;c}'-:.2.(V)A{}'-'fl§3[A3;'i1<%f€1 iI{'Exccution prztitian are filcd along with the applicafifidng are plagrctd on record.

2. 'I'i.. iV§3A:sfi::§ted that file parties havé setflcci the matter brrfoxvf:

Adam :53: 4-04»;2(}Q9 £31 the ccnnccfxtci. cast: :31 Ex.No.94/' 2004 Git: t'f;§:b'f'{iA$ sf Civil Judge [Sr Dvn] Madikttri and {£16 pcfitioner is have paid R's,953(){)O/-- ta iht: responécm: in taxms of the