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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(7)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(b)reservation of offices of Mayors for women belonging to Scheduled Castes shall be made at the first instance then for the Scheduled Tribes and then for the Backward Class of citizens; and