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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(a) in Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1987

(a)having in his possession, custody or control any property forming part of the undertakings of the Company, wrongfully with-holds such property from the Central Government or Andrew Yule; or