Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45ZG] [Entire Act] Union of India - Subsection Section 45ZG(2) in The Reserve Bank of India Act, 1934 (2)The Secretary shall perform such functions and in such manner as may be specified by the regulations made by the Central Board.