Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 663] [Entire Act] State of Punjab - Subsection Section 663(3) in Punjab Jail Manual, 1996 (3)The descriptive rolls of each prisoner shall be prepared separately from those of other prisoners.
