Chattisgarh High Court
Smt. Bhuri Devi Yadav vs State Of Chhattisgarh 25 Crmp/670/2015 ... on 15 April, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Criminal Misc. Petition No.520 of 2015
Smt. Bhuri Devi Yadav, W/o Shri Shyam Dev Singh Yadav, aged about 63
years, R/o Temri, Ekta Nagar, Mana Camp, Post Office & Police Station
Mana, Raipur, Tahsil & District Raipur (C.G.)
---- Petitioner
Versus
State of Chhattisgarh, through the District Magistrate, Raipur, District Raipur
(C.G.)
---- Respondent
For Petitioner: None present. For Respondent/State: Mr. Priyank Rathi, Panel Lawyer.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 15/04/2019
1. None present for the petitioner in two rounds. No representation is made.
2. The petition is dismissed for want of prosecution.
Sd/-
(Sanjay K. Agrawal) Judge Soma