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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(h) in Orissa State Financial Corporation (Staff) Regulations, 1975

(h)"Special pay" means an addition, of the nature of pay to the emoluments of a post or of an employee of the Corporation granted in consideration;
(i)of the specially arduous nature of the duties; or
(ii)of a specific addition to the work or responsibility;