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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Bhakta Kavi Narsinh Mehta University Act, 2015

(2)Any such privileges enjoyed from the Saurashtra University before the date on which this Act comes into force, by any educational institution situate within the University area shall be deemed to be withdrawn with effect from such date.