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State of Andhra Pradesh - Section

Section 7 in Amalgamation of Andhra Bank and Corporation Bank into Union Bank of India Scheme, 2020

7. Name of the corresponding new bank on amalgamation.

- Upon amalgamation of the Transferor Bank 1 and the Transferor Bank 2 into the Transferee Bank, the surviving entity being the Transferee Bank shall be known by the name "Union Bank of India".