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[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21A(1) in Andhra Pradesh General Sales Tax Act, 1957

(1)The State Government may, by notification, constitute for the State a special Appellate Tribunal called "The Andhra Pradesh Sales Tax Special Appellate Tribunal" for the purposes of this Act.