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NCT Delhi - Section

Section 7 in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

7. Chief Executive Officer to make special arrangements.

(1)The Chief Executive Officer shall make such arrangements which are necessary to facilitate the inspection of the metro railway, which is to be opened by the Commissioner.
(2)The Chief Executive Officer shall be responsible to make such special arrangements as the Commissioner may require for inspection of civil structures, permanent-way, rolling stock, electrical, signal, telecommunication and train control installations on the metro railway, which is to be opened.