Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxxxi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxxxi)"Transportation" means taking horticultural produce by push cart, bullock cart, truck other vehicle etc. in course of business for marketing from one place to another.