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[Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(41)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)debentures or other securities for money issued by or on behalf of any local authority in exercise of powers conferred by any enactment for the time being in force in any part of the territory of India; or