Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes 1. The minimum quantum of land for any such park shall be 10 acres.
