Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (2)A market committee may, subject to such conditions as may be imposed by the State Government, obtain loan from the State Government.
