Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 94 in Finance (No. 2) Act, 2014 94. Amendment of First Schedule. - In the Customs Tariff Act, the First Schedule shall be amended in the manner specified in the Third Schedule.Excise
