Section 1 in The (Central Provinces and Berar) Debt Conciliation Act, 1933
1. Short title, extent and commencement.-
(1)This Act may be called the (Central Provinces [and Berar]Debt Conciliation Act, 1933.(2)[It extends to the whole of the Mahakoshal region excluding the merged territories.](3)It shall come into force on such [date] as the State Government may, by notification, direct.
