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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2) in West Bengal Co-operative Societies Rules, 2011

(2)No apex or central society shall be registered unless it has, among its applicants, at least ten Co-operative societies. No federal Co-operative shall be registered unless it has among its applicant at least ten Co-operative societies.