Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 95] [Entire Act] State of Uttar Pradesh - Section Section 3 in U.P. Public Examinations (Prevention of Unfair Means) Act, 1998 3. Prohibition of the use of unfair means. - No examinee shall use unfair means at any public examination.
