Section 35(2)(a) in The Bihar Co-operative Societies Act, 1935

[Cites 0, Cited by 1] [Section 35(2)] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(2)(a) in The Bihar Co-operative Societies Act, 1935

(a)require an officer of the society to call a general meeting at such time and place at the headquarters of the society, and require the society to take into consideration such matters, as he may direct, and

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State of Jharkhand - Subsection

Section 35(2)(a) in The Bihar Co-operative Societies Act, 1935