Supreme Court - Daily Orders
Shiv Shankar Lal vs The State Of Bihar on 26 April, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.3 COURT NO.7 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.3480/2018
(Arising out of impugned final judgment and order dated 17-02-2018
in CRM No.9251/2018 passed by the High Court Of Judicature At
Patna)
SHIV SHANKAR LAL Petitioner(s)
VERSUS
THE STATE OF BIHAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.57307/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.57304/2018-EXEMPTION FROM
FILING O.T.)
Date : 26-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. N.K. Agrawal, Sr. Adv.
Mr. Gaurav Agrawal, AOR
Mr. C. George Thomas, Adv.
Mr. Anurag Gharote, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.04.26 17:59:51 IST Reason: