Section 5(3) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012
(3)for the posts mentioned in Rule 4(4) in exceptional special cases, directly by contract appointment, of specific non-government person or retired Government servant on the basis of specialization, experience, special qualification and his suitablility for the post after approval of the Finance Department;
