Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(v) in Bihar Engineering Service Class I Rules, 1939

(v)if he claims to be eligible for appointment under proviso (iii) of rule 6, certificate of domicile granted by the District Officer of the district in which he claims to be domiciled;