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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(b) in Statutes of the Homoeopathy University, Jaipur, 2011

(b)to make recommendations to the Board of Management for the establishment/expansion of and/or alteration to various College, Departments, Centers, Institutes of higher learning, Specialized Laboratories, Libraries and Museums, howsoever designated;