Supreme Court - Daily Orders
Beer Bikram Kumar Singh vs Datex-Ohmeda(India) Pvt. Ltd. on 6 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.27 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10017/2015
(Arising out of impugned final judgment and order dated 21/03/2014
in FA No. 44/2008 passed by the High Court Of Calcutta)
BEER BIKRAM KUMAR SINGH Petitioner(s)
VERSUS
DATEX-OHMEDA(INDIA) PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 06/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Abhishek Atrey,Adv.
Mr. Amit Kumar, Adv.
Mr. Rakesh Prasad Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Ashok Raj Singh) (Tapan Kumar Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by Om Parkash
Sharma
Date: 2015.07.07 14:51:22 IST
Reason: Signed Card of Mr. Om
Parkash Sharma, court Master is being used by Mr. Ashok Raj Singh, Court Master for uploading the proceedings of Court No.12 dated 06-07-2015