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[Cites 0, Cited by 0] [Section 252] [Entire Act]

State of Chattisgarh - Subsection

Section 252(1) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)A member appointed under clauses (iv), (v) and (vi) of Rule 251 shall hold office at the pleasure of the State Government.