Madhya Pradesh High Court
Aarti Gautam vs The State Of Madhya Pradesh on 5 February, 2018
THE HIGH COURT OF MADHYA PRADESH WP-22504-2017 (AARTI GAUTAM Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 05-02-2018 None for the petitioner though the petition was taken up twice i.e. in the regular round as well as second round as a passed over matter.
Adjourned.
sh List after four weeks.
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(RAVI SHANKAR JHA) (NANDITA DUBEY)
JUDGE
Pr JUDGE
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Digitally signed by BHARTI GADGE
Date: 2018.02.06 11:29:06 +05'30' M of rt ou C h ig H