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[Section 40]
[Entire Act]
State of Odisha - Subsection
Section 40(2) in The Orissa Municipal Employees' Pension Rules, 1989
| Completed six monthly periods of qualifyingservice | Scale of gratuity |
| (1) | (2) |
| 1. | Half months' pay |
| 2. | One months' pay |
| 3. | 1 ½ months' pay |
| 4. | 2 months' pay |
| 5. | 2 ½ months' pay |
| 6. | 3 months' pay |
| 7. | 3 ½ months' pay |
| 8. | 4 months' pay |
| 9. | 4 months' pay |
| 10. | 4 months' pay |
| 11. | 5 months' pay |
| 12. | 5 months' pay |
| 13. | 5 months' pay |
| 14. | 6 months' pay |
| 15. | 6 months' pay |
| 16. | 7 months' pay |
| 17. | 7 months' pay |
| 18. | 7 months' pay |
| 19. | 8 months' pay |