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[Cites 0, Cited by 0] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(5) in The Electricity Act, 2003

(5)There shall be a committee in each district to be constituted by the Appropriate Government–
(a)to coordinate and review the extension of electrification in each district;
(b)to review the quality of power supply and consumer satisfaction;
(c)to promote energy efficiency and its conservation.