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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(3) in Arunachal Pradesh State Higher Education Council Act, 2019

(3)The salaries, allowances and other perquisites payable to the Vice Chairperson shall be the same as that of Vice chancellor of a University and that payable to the Member Secretary shall be the same as that of a Pro-Vice- Chancellor of a University.