Allahabad High Court
State Of U.P.Throu.The Chief ... vs National Human Rights ... on 6 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 4169 of 2014 Petitioner :- State Of U.P.Throu.The Chief Secy.Govt.Of U.P.Lko.& Ors. Respondent :- National Human Rights Commission,Throu Its Registrar & Anr. Counsel for Petitioner :- Govt.Advocate Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
Heard learned A.G.A.
As prayed, this petition is disposed of as withdrawn.
Order Date :- 6.8.2014 Su