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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(4)(b) in New Town Kolkata Planning Area (Building) Rules, 2014

(b)In case of a plot containing more than one building, parking requirement for all buildings shall be calculated on the basis of consideration of the area of respective use/uses;