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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Meghalaya - Subsection

Section 34(2) in The Meghalaya Police Act, 2010

(2)The Strategic and the Annual Plans shall be prepared after receiving inputs on the policing needs of the districts from the District Superintendents of Police who, in turn, shall formulate the same in consultation with the community and various district authorities.