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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(2)(z) in Bihar Fire Service Act, 2014

(z)writing of confidential reports fire officers;
(za)determining the description and quantity of fire fighting and rescue equipment including appliances clothing and other necessaries to be furnished to the Fire Service;
(zb)institution, management and regulation of any fire service fund for any purpose connected with policy administration;
(zc)assigning duties to fire officers of all ranks and grades, and prescribing the manner in which and the conditions subject to which, they shall exercise and perform their respective powers and duties;
(zd)generally, for the purposes of rendering the Fire Service efficient and preventing abuse or neglect of their duties;
(ze)and any other matter which is required to be, or may be, provided by rules.